High Courts26 Jul 2016Allowed
Indosin Ltd Vs Union of India
Delhi High Court · (2016) 7 ADDelhi 617 : (2016) 340 ELT 502
Central Excise Rules, 1944 — Rule 12(1)(a)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 42 of 133
High Courts26 Jul 2016Dismissed
Delhi Development Authority - Appellant @HASH Shri. Sudip Kumar Lahiri
Delhi High Court · (2017) 3 ADDelhi 82 : (2017) 169 AIC 811 : (2016) 233 DLT 325
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts26 Jul 2016Disposed Off
Commissioner of Income Tax Delhi Vs M/s. Ansal Housing and Construction
Delhi High Court · (2016) 389 ITR 373
Income Tax Act, 1961 - Section 22, Section 23, Section 32
High Courts26 Jul 2016Dismissed
K.S. Chaudhari, J (Retd.) Vs Union of India
Delhi High Court · (2016) 10 ADDelhi 219
Constitution of India, 1950 - Article 226Consumer Protection Rules, 1987 - Rule 11(1 A)(a), Rule 11(1 A)(b)
High Courts26 Jul 2016Disposed Off
Rajesh Trehan Vs Principal Commissioner of Customs
Delhi High Court · (2016) 341 ELT 569
High Courts26 Jul 2016Disposed Off
Bangla Dom Vs Additional Commr. of Cus. (Exports)
Delhi High Court · (2016) 339 ELT 555
High Courts26 Jul 2016Dismissed
Ram Kishore Vashisht Vs Food Corpn. of India
Delhi High Court · (2016) LIC 4078
Constitution of India, 1950 — Article 226Food Corporation of India Staff Regulations, 1971 — Regulation 8Food Corporations Act, 1964 — Section 45
High Courts26 Jul 2016Disposed Off
Rajesh Shukla Vs Union of India & Ors.
Delhi High Court · (2016) 3 SCT 812 : (2016) 5 SLR 445
Constitution of India, 1950 - Article 14, 226
High Courts26 Jul 2016Allowed
Shri Phool Singh Vs North Delhi Municipal Corporation
Delhi High Court · (2016) 232 DLT 73
Civil Procedure Code, 1908 (CPC) - Section 80Delhi Municipal Corporation Act, 1957 - Section 477, 478
High Courts26 Jul 2016Disposed Off
Sunil Kumar Jha Vs State Through CBI
Delhi High Court · (2016) 7 ADDelhi 620 : (2016) 3 JCC 1788
Penal Code, 1860 (IPC) - Section 120B, 344, 354, 366A, 376, 506
High Courts26 Jul 2016Dismissed
M/s Floortex Collection Vs Vikram Thapa
Delhi High Court · (2016) 233 DLT 1 : (2016) 150 FLR 947 : (2016) LabLR 899 : (2016) 4 LLJ 184
Constitution of India, 1950 - Article 226
High Courts26 Jul 2016Dismissed
Harpal Singh Dhingra Vs Vinod Gupta
Delhi High Court · (2016) 137 SCL 211
Chartered Accountants Act, 1949 - Section 2(2)Contempt of Courts Act, 1971 - Section 2(b)
High Courts26 Jul 2016Dismissed
Surinder Kumar Golyan Vs State
Delhi High Court · (2016) 3 JCC 1781
Criminal Procedure Code, 1973 (CrPC) - Section 190, 204
High Courts25 Jul 2016Disposed Off
Bhim Singh Bisht Vs State Govt of NCT of Delhi
Delhi High Court · (2016) 10 ADDelhi 270 : (2016) 168 AIC 718 : (2016) 232 DLT 598 : (2017) 1 ECrC 599 : (2017) 1 RCRCivil 59 : (2016) 4 RCRCriminal 663
Medical Termination of Pregnancy Act, 1971 — Section 3(2)(h)
High Courts25 Jul 2016Allowed
Sh. Subhash Chander Vs Sh. Fathay Singh
Delhi High Court · (2017) 1 ADDelhi 148 : (2016) 168 AIC 732 : (2016) 4 CivCC 634 : (2016) 232 DLT 723 : (2016) 2 RCRRent 446
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 11
High Courts25 Jul 2016Allowed
Cub Pty Limited (Formerly Known As Foster''s Australia Ltd) Vs UOI
Delhi High Court · (2016) 7 ADDelhi 548 : (2016) 288 CurTR 361 : (2016) 388 ITR 617
Income Tax Act, 1961 — Section 9(1)(i)
High Courts25 Jul 2016Dismissed
Smt Ramesh Kumari Vs State of Nct of Delhi
Delhi High Court · (2016) 10 ADDelhi 204 : (2016) 4 CriCC 455 : (2016) 232 DLT 367
Criminal Procedure Code, 1973 (CrPC) — Section 438Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 8Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468, 471
High Courts25 Jul 2016Disposed Off
National Seeds Corporation Ltd. Vs M/s Ankur Overseas
Delhi High Court · (2016) 232 DLT 15
Arbitration and Conciliation Act, 1996 — Section 34
High Courts25 Jul 2016Dismissed
D.R. Sharma Vs Gautam Cable Industries
Delhi High Court · (2016) 340 ELT 304
High Courts25 Jul 2016Dismissed
Delhi Transport Corporation Vs Sh. Bal Kishan
Delhi High Court · (2016) 233 DLT 3
Civil Procedure Code, 1908 (CPC) — Order 37, 100