High Courts01 Aug 2016Allowed

Abdul Mueed Vs Hammad Ahmed

Delhi High Court · (2017) 170 AIC 667 : (2016) 4 CivCC 733 : (2016) 233 DLT 246

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 14
High Courts01 Aug 2016Allowed

Padma Vs State NCT of Delhi

Delhi High Court · (2016) 8 ADDelhi 188 : (2016) 4 CriCC 443 : (2017) 1 Crimes 323 : (2016) 232 DLT 608

Immoral Traffic (Prevention) Act, 1956 — Section 5, 6Penal Code, 1860 (IPC) — Section 368
High Courts01 Aug 2016Allowed

Agya Ram Vs CIT

Delhi High Court · (2016) 290 CurTR 539 : (2016) 386 ITR 545

Income Tax Act, 1961 - Section 147, 148, 22, 28
High Courts01 Aug 2016Dismissed

Vasudev Prasad Vs Management of M/s Ashoka Gears

Delhi High Court · (2016) 8 ADDelhi 52 : (2016) 3 CLR 197 : (2016) 151 FLR 293 : (2016) LabLR 948 : (2017) 1 LLJ 27 : (2016) 3 LLN 617

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25F
High Courts29 Jul 2016Allowed

Shweta Bansal Vs Union of India

Delhi High Court · (2016) 232 DLT 711

Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 36
High Courts29 Jul 2016Dismissed

Rupesh Hari Vs Union of India

Delhi High Court · (2016) 232 DLT 12

Constitution of India, 1950 — Article 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 12
High Courts29 Jul 2016Dismissed

Rajan Mehra Vs Geetanjali Mehra

Delhi High Court · (2016) 167 AIC 719 : (2016) 4 CivCC 129 : (2016) 232 DLT 108 : (2016) 3 DMC 12 : (2016) 3 HLR 228

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Jul 2016Dismissed

Vijay Mallya Vs Delhi International Airport Private Limited

Delhi High Court · (2016) 9 ADDelhi 517 : (2016) 167 AIC 692 : (2016) 199 CompCas 13 : (2017) 1 CompLJ 374 : (2016) 232 DLT 423 : (2016) 3 MadWNCri 164 : (2017) 1 NIJ 279 : (2016) 3 RajdhaniLR 1 : (2016) 137 SCL 265

Criminal Procedure Code, 1973 (CrPC) — Section 319