High Courts03 Aug 2016Allowed
Ram Phal Vs Union of India
Delhi High Court · (2016) 9 ADDelhi 265 : (2016) 232 DLT 539
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 39 of 133
High Courts03 Aug 2016Dismissed
Smt. Reena Jain Vs Shri Rajiv Kumar Saxena
Delhi High Court · (2016) 159 DRJ 319 : (2016) 2 RajdhaniLR 674
Evidence Act, 1872 — Section 115Hindu Succession Act, 1956 — Section 14(1)
High Courts03 Aug 2016Dismissed
O.P. Srohe Vs Union of India
Delhi High Court · (2016) 5 SLR 786
Constitution of India, 1950 — Article 16, 226Fundamental Rules — Rule 45
High Courts02 Aug 2016Dismissed
Subhash Chander Vs Union of India
Delhi High Court · (2017) 1 SLJ 110
High Courts02 Aug 2016Disposed Off
Sheela Sharma Vs Mahendra Pal
Delhi High Court · (2016) ACD 1022 : (2016) 3 JCC 148
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts02 Aug 2016Dismissed
Metal Box India Limited Vs T.K. Sehgal and Sons
Delhi High Court · (2017) 1 RCRRent 161 : (2016) 2 RentLR 303
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17
High Courts02 Aug 2016Partly Allowed
M/S Net 4 India Ltd. Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 253
Constitution of India, 1950 — Article 14, 19(1)(g), 265Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7Q
High Courts02 Aug 2016Allowed
Smt. Shashi Bala Nagpal Vs Sh. Rama Kant Shah
Delhi High Court · (2016) 8 ADDelhi 208
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 16
High Courts02 Aug 2016Disposed Off
Mip Metro Vs Westfield Retail Pvt. Ltd.
Delhi High Court · (2016) 08 DEL CK 0071
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Trade Marks Act, 1999 — Section 134(2)
High Courts02 Aug 2016Disposed Off
M/s Jayaswals NECO Ltd. Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 569 : (2016) 5 ArbiLR 219 : (2017) 1 RAJ 680
Arbitration and Conciliation Act, 1996 — Section 36
High Courts02 Aug 2016Allowed
Praveen Bhutani Vs Madan Mohan Sethi
Delhi High Court · (2016) 168 AIC 729 : (2016) 4 CivCC 299 : (2016) 232 DLT 679
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5Succession Act, 1925 — Section 213
High Courts02 Aug 2016Dismissed
Guru Teg Bahadur Institute of Technology Vs All India Council for Technical Education
Delhi High Court · (2016) 159 DRJ 117
Constitution of India, 1950 — Article 14, 226
High Courts02 Aug 2016Allowed
Kochhar Construction Works Vs DDA
Delhi High Court · (2016) 6 ArbiLR 89
Arbitration Act, 1940 — Section 30, 33
High Courts01 Aug 2016Dismissed
Akash Chadha Vs Preeti Khanna
Delhi High Court · (2016) 232 DLT 8
Hindu Marriage Act, 1955 — Section 24, 9
High Courts01 Aug 2016Dismissed
Bhajan Lal Sharma Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 3 ACC 727 : (2016) 4 Crimes 110 : (2016) 158 DRJ 493
Penal Code, 1860 (IPC) — Section 288, 304A, 337
High Courts01 Aug 2016Dismissed
Sonia Sehrawat Vs Praveen Sehrawat
Delhi High Court · (2016) 8 ADDelhi 10
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 354, 376, 406, 498A, 511
High Courts01 Aug 2016Disposed Off
K.S. Mehta (Retd) Vs Prabhu Dayal Meena
Delhi High Court · (2016) 232 DLT 7
Constitution of India, 1950 — Article 226
High Courts01 Aug 2016Disposed Off
Rajesh Vs State
Delhi High Court · (2016) 8 ADDelhi 746 : (2016) 232 DLT 15
Penal Code, 1860 (IPC) — Section 376, 506
High Courts01 Aug 2016Dismissed
Ram Niwas - Appellant @HASH State
Delhi High Court · (2016) 8 ADDelhi 722
Penal Code, 1860 (IPC) - Section 323, Section 363, Section 376
High Courts01 Aug 2016Dismissed
Yash Promoters and Builders Pvt. Ltd. - Petitioner @HASH Satyawati Sharma
Delhi High Court · (2016) 8 ADDelhi 704 : (2016) 6 ArbiLR 165 : (2016) 233 DLT 556 : (2017) 2 RAJ 247
Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Section 151