High Courts08 Aug 2016Dismissed
Surender Gupta Vs State (Govt. of NCT)
Delhi High Court · (2016) 8 ADDelhi 327
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374(2)Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 37 of 133
High Courts05 Aug 2016Allowed
Union of India Vs Raj Bahadur
Delhi High Court · (2016) 6 SLR 181
Central Civil Services (Classification, Control and Appeal) Rules, 1965 - Rule 10(2)Constitution of India, 1950 - Article 16, Article 226
High Courts05 Aug 2016Dismissed
Shriram General Insurance Co. Ltd. Vs Gulpham
Delhi High Court · (2016) 6 SLR 231
Constitution of India, 1950 - Article 226
High Courts05 Aug 2016Disposed Off
Kritika Padode Vs Union of India
Delhi High Court · (2016) 3 Crimes 641
Constitution of India, 1950 — Article 226, 227
High Courts05 Aug 2016Disposed Off
Blue Horizon It Solutions Pvt. Ltd. Vs Anuj Bairathi
Delhi High Court · (2016) 5 ArbiLR 48 : (2017) 2 RAJ 39
Arbitration and Conciliation Act, 1996 — Section 31(3), 34
High Courts05 Aug 2016Dismissed
Ms Sangeeta Aggarwal - Appellant @HASH Smt. Sohni Devi
Delhi High Court · (2016) 9 ADDelhi 242
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Aug 2016Allowed
Shaila Enterprises - Petitioner @HASH Commissioner of Value Added Tax
Delhi High Court · (2016) 8 ADDelhi 713
Delhi Value Added Tax Act, 2004 - Section 38(3)(a)(i)
High Courts05 Aug 2016Disposed Off
Taxus Infrastructure and Power Projects Pvt. Ltd. Vs Schneider Electric India Pvt Ltd.
Delhi High Court · (2016) 5 ArbiLR 238 : (2017) 2 RAJ 33
Arbitration and Conciliation Act, 1996 — Section 14, 15
High Courts05 Aug 2016Dismissed
Delhi Jal Board Vs Dalbir Singh Rawat
Delhi High Court · (2016) 3 CLR 463 : (2017) LabLR 103
High Courts05 Aug 2016Disposed Off
Vijay Kumar Verma Vs Union of India
Delhi High Court · (2016) 233 DLT 69 : (2016) 137 SCL 276
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 2, 3Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 34
High Courts05 Aug 2016Allowed
Neena Gandhi Vs UOI
Delhi High Court · (2016) 5 SLR 735
Constitution of India, 1950 — Article 16, 226Debts Recovery Tribunal II Delhi (Group C and D posts) (Non Gazetted) Recruitment Rules, 2002 — Rule 5
High Courts05 Aug 2016Partly Allowed
Amit Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 5 SLR 774
Constitution of India, 1950 — Article 16, 226
High Courts05 Aug 2016Dismissed
Carlsberg India Private Limited Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 363 : (2016) 288 CurTR 128 : (2016) 233 DLT 340 : (2016) 159 DRJ 58
Constitution of India, 1950 - Article 245, 246Finance Act, 1994 - Section 66B, 66B(40), 66D
High Courts04 Aug 2016Disposed Off
Oriental Insurance Co. Ltd. Vs Meera
Delhi High Court · (2016) 2 AnWR 568
Motor Vehicles Act, 1988 - Section 163-A, Section 166
High Courts04 Aug 2016Dismissed
Shri Pearey Lal (Deceased) Vs Mahant Ram Nath
Delhi High Court · (2017) 1 ADDelhi 112
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 Aug 2016Dismissed
Shakti Pal Vs State (NCT of Delhi)
Delhi High Court · (2017) 236 DLT 11
Arms Act, 1959 - Section 25, Section 27, Section 54, Section 59Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 395, Section 397, Section 412
High Courts04 Aug 2016Disposed Off
Shriniwas Vs Union of India
Delhi High Court · (2016) 232 DLT 11 : (2016) 5 SLR 731
Constitution of India, 1950 — Article 226
High Courts04 Aug 2016Dismissed
MMTC Ltd. Vs New Sialkoti Jewellers
Delhi High Court · (2016) 7 ADDelhi 669 : (2016) 234 DLT 150 : (2017) 1 RAJ 489
Arbitration and Conciliation Act, 1996 — Section 34
High Courts04 Aug 2016Dismissed
Yogesh Vs The State (Govt. of NCT) of Delhi
Delhi High Court · (2016) 3 Crimes 517
Penal Code, 1860 (IPC) — Section 376, 377
High Courts04 Aug 2016Dismissed
Council of the Institute of Chartered Accountants of India Vs Deepak Jain
Delhi High Court · (2016) 8 ADDelhi 1
Chartered Accountants Act, 1949 — Section 21