High Courts10 Aug 2016Disposed Off
Akshit Sachdeva Vs State NCT of Delhi
Delhi High Court · (2016) 3 JCC 1957
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 36 of 133
High Courts10 Aug 2016Allowed
Pramod Goyal Vs State
Delhi High Court · (2016) 3 JCC 1966
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Aug 2016Allowed
Atul Rana Vs State Nct of Delhi
Delhi High Court · (2016) 7 ADDelhi 674
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 426
High Courts10 Aug 2016Dismissed
Food Planet Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 87
Constitution of India, 1950 — Article 14
High Courts10 Aug 2016Disposed Off
Karan Singh Vs Union of India
Delhi High Court · (2016) 8 ADDelhi 122
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts10 Aug 2016Dismissed
State Trading Corporation of India Ltd. Vs Helm Dungemittel Gmbh
Delhi High Court · (2016) 5 ArbiLR 203 : (2016) 159 DRJ 339 : (2017) 1 RAJ 733
Arbitration and Conciliation Act, 1996 — Section 34
High Courts10 Aug 2016Dismissed
M/s Swastik Engineering Tools Vs Anita
Delhi High Court · (2016) 2 AnWR 604 : (2016) 3 CLR 462 : (2016) 151 FLR 580 : (2017) LabLR 79
Employees Compensation Act, 1923 — Section 30
High Courts10 Aug 2016Disposed Off
Perpetuuiti Technosoft Services Pvt. Ltd. Vs Sanovi Technologies (India) Pvt. Ltd.
Delhi High Court · (2016) 68 PTC 59
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 2(1)(c)
High Courts10 Aug 2016Disposed Off
Zulfiquar Hussain Vs Government of NCT of Delhi
Delhi High Court · (2017) 2 ADDelhi 231 : (2016) 233 DLT 64 : (2017) 7 FLT 57
Environment (Protection) Act, 1986 — Section 5Environment (Protection) Rules, 1986 — Rule 13, 5(3)
High Courts10 Aug 2016Dismissed
Dr. Shaily Mishra Vs Anurag Mittal
Delhi High Court · (2016) 159 DRJ 97
Hindu Marriage Act, 1955 — Section 11, 13, 15, 9, 5, 13(1)(ia)
High Courts10 Aug 2016Disposed Off
GYT-TPL Joint Venture Vs Union of India
Delhi High Court · (2016) 151 FLR 1046 : (2016) LabLR 1138
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 3
High Courts10 Aug 2016Dismissed
Mukesh Vs State
Delhi High Court · (2016) 9 ADDelhi 188 : (2016) 4 CriCC 827 : (2016) 232 DLT 550 : (2016) 159 DRJ 352 : (2016) 2 RajdhaniLR 703
Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts10 Aug 2016Disposed Off
Indra Bhatia Vs State
Delhi High Court · (2016) 7 ADDelhi 405
Succession Act, 1925 - Section 278
High Courts10 Aug 2016Disposed Off
Directorate of Revenue Intelligence Vs Prakash Chand
Delhi High Court · (2017) 345 ELT 8
High Courts09 Aug 2016Dismissed
M/S. Saran Exclusif and Another - Petitioners @HASH Neetu Bharti
Delhi High Court · (2016) 151 FLR 582
Constitution of India, 1950 - Article 226
High Courts09 Aug 2016Allowed
A.K. Chaudhary Vs Commissioner of Central Excise, Delhi-I
Delhi High Court · (2016) 340 ELT 15
High Courts09 Aug 2016Dismissed
Shri Kapil Sachdev Vs Smt. Shibani Das Gupta
Delhi High Court · (2016) 159 DRJ 239
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Transfer of Property Act, 1882 — Section 53A
High Courts08 Aug 2016Disposed Off
M/s Jai Jute Industries Ltd. Vs M/s State of West Bengal
Delhi High Court · (2016) 234 DLT 9
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 14
High Courts08 Aug 2016Dismissed
Tinna Rubber and Infrastructure Ltd. Vs Union of India
Delhi High Court · (2016) 339 ELT 533
High Courts08 Aug 2016Dismissed
Sujit Kumar Vs Vandana
Delhi High Court · (2016) 233 DLT 39 : (2016) 3 DMC 251 : (2016) 160 DRJ 89 : (2016) 3 RajdhaniLR 329
Hindu Marriage Act, 1955 — Section 24