High Courts16 Aug 2016Disposed Off
Council of the Institute of Chartered Accountants of India Vs Gurvinder Singh
Delhi High Court · (2017) 202 CompCas 110
Chartered Accountants Act, 1949 - Section 21(5), Section 22
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 35 of 133
High Courts12 Aug 2016Disposed Off
Nidhi Chopra Vs Government of NCT of Delhi
Delhi High Court · (2017) 1 SLJ 118
Delhi Health Service (Allopathy) Rules, 2009 - Rule 6(2)
High Courts12 Aug 2016Dismissed
Union of India Vs R.A. Sanjeev
Delhi High Court · (2017) 1 SLJ 62
Police Service (Regulation of Seniority) Rules, 1988 - Rule 3
High Courts12 Aug 2016Disposed Off
Delhi Cooperative Housing Finance Corporation Ltd. Vs Love Gopal Bhardwaj
Delhi High Court · (2017) 1 SLJ 48
High Courts12 Aug 2016Disposed Off
Rahul Tongaria Vs NCT of Delhi
Delhi High Court · (2016) 3 JCC 1992
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts12 Aug 2016Disposed Off
Farhan @ Sameer Vs State NCT of Delhi
Delhi High Court · (2016) 3 JCC 1988
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 364
High Courts12 Aug 2016Disposed Off
Nisha Bansal Vs State (NCT of Delhi)
Delhi High Court · (2016) 3 JCC 1978
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts12 Aug 2016Disposed Off
Mohd. Izhar Aleem Vs The State
Delhi High Court · (2016) 3 JCC 1980
Bonded Labour System Abolition Act, 1976 — Section 16, 17, 18Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 438, 482
High Courts12 Aug 2016Allowed
Federation of Hotels and Restaurants Association of India Vs Union of India
Delhi High Court · (2016) 288 CurTR 245
Constitution of India, 1950 — Article 245, 246, 248, 366(29A)(f)Finance Act, 1994 — Section 65(105)(zzzzv), 65B(22), 65B(44), 66B, 66E
High Courts12 Aug 2016Disposed Off
The Indian Singers'' Rights Association Vs Chapter 25 Bar and Restaurant
Delhi High Court · (2016) 159 DRJ 244 : (2017) 1 MIPR 219 : (2017) 1 RAJ 528
Copyright Act, 1957 — Section 18(1), 38, 39A(1)
High Courts12 Aug 2016Allowed
Aakaash Asthana Vs State of NCT of Delhi
Delhi High Court · (2016) 7 ADDelhi 325
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts11 Aug 2016Dismissed
Praveen Sakhuja Vs S.K. Saxena
Delhi High Court · (2017) 1 SLJ 55
Constitution of India, 1950 - Article 226
High Courts11 Aug 2016Dismissed
Prashant Kumar Umrao Vs State
Delhi High Court · (2016) 159 DRJ 53 : (2016) 3 JCC 1994
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts11 Aug 2016Dismissed
Abhishek Verma Vs State
Delhi High Court · (2016) 8 ADDelhi 129 : (2016) 3 JCC 2131
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts11 Aug 2016Dismissed
Laxmi Narayan and Others - Appellants @HASH Kamal Garg and Another
Delhi High Court · (2016) 9 ADDelhi 106
High Courts11 Aug 2016Dismissed
Commissioner of Central Excise, Delhi-I Vs Vikrant Auto Industries
Delhi High Court · (2016) 340 ELT 291
High Courts11 Aug 2016Disposed Off
Vimal Kumar Katyal Vs State of NCT of Delhi
Delhi High Court · (2016) 3 JCC 2179
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 341, 354B, 506, 509
High Courts11 Aug 2016Dismissed
Columbia Holdings Private Limited Vs SSP Developers Pvt. Ltd.
Delhi High Court · (2016) 8 ADDelhi 469 : (2016) 5 ArbiLR 185 : (2016) 159 DRJ 81 : (2017) 1 RAJ 536
Arbitration and Conciliation Act, 1996 — Section 11, 9Partnership Act, 1932 — Section 69