High Courts29 Aug 2016Dismissed
Rajpal Vs State Nct of Delhi
Delhi High Court · (2016) 7 ADDelhi 754 : (2016) 3 JCC 2081
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 34, 420, 468, 471
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 33 of 133
High Courts29 Aug 2016Dismissed
Anil Kumar Sharma - Appellant @HASH Manju Sharma
Delhi High Court · (2017) 1 ADDelhi 351 : (2017) AIR(Delhi) 3 : (2017) 1 CivCC 22 : (2017) 1 CivilLJ 282 : (2016) 233 DLT 380 : (2016) 3 DMC 627
Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 13(1)(ib)
High Courts29 Aug 2016Dismissed
Kembiotic Labouratories Vs Rana Inderjit Singh
Delhi High Court · (2016) 234 DLT 7
Evidence Act, 1872 - Section 101, Section 102, Section 103, Section 104, Section 4Negotiable Instruments Act, 1881 (NI) - Section 118
High Courts29 Aug 2016Dismissed
Krishan Kumar Garg Vs Ram Niwas Verma
Delhi High Court · (2016) 234 DLT 5
Civil Procedure Code, 1908 (CPC) - Section 100, Section 105, Section 151, Section 2(2)
High Courts29 Aug 2016Disposed Off
Rattanindia Nasik Power Ltd. Vs Bharat Heavy Electricals Ltd.
Delhi High Court · (2016) 5 ArbiLR 251 : (2016) 234 DLT 6 : (2017) 2 RAJ 116
Arbitration and Conciliation Act, 1996 — Section 17
High Courts29 Aug 2016Allowed
Sage Publications Ltd. Vs Deputy Commissioner of Income-Tax
Delhi High Court · (2016) 387 ITR 437
Income Tax Act, 1961 — Section 245R(2)
High Courts29 Aug 2016Dismissed
M/s Stellar Information Technology Private Ltd. Vs Rakesh Kumar
Delhi High Court · (2017) 1 CivCC 284 : (2016) 234 DLT 114 : (2016) 68 PTC 111 : (2017) 1 RAJ 759
Contract Act, 1872 — Section 27
High Courts29 Aug 2016Dismissed
Times Publishing House Ltd. Vs Financial Times Ltd.
Delhi High Court · (2016) 68 PTC 1 : (2017) 1 RAJ 608
Trade Marks Act, 1999 — Section 124(1)(i)
High Courts29 Aug 2016Dismissed
Mukesh Bhatia Vs Ram Gopal Gupta
Delhi High Court · (2017) 1 NIJ 551
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts26 Aug 2016Dismissed
Kripa Narayan Vs Mamta Pathak
Delhi High Court · (2016) 3 JCC 2026
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Aug 2016Dismissed
Anil Kumar Bhadoria Vs State (NCT of Delhi)
Delhi High Court · (2016) 8 ADDelhi 37 : (2016) 3 JCC 2124
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 419, 420
High Courts26 Aug 2016Dismissed
Benara Bearings & Pistons Ltd. Vs Mahle Engine Components India Pvt. Ltd.
Delhi High Court · (2016) 5 ArbiLR 1 : (2017) 1 RAJ 503
Arbitration and Conciliation Act, 1996 — Section 9
High Courts26 Aug 2016Disposed Off
Suresh Gupta Vs State
Delhi High Court · (2016) 3 JCC 2140
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 308, 34
High Courts26 Aug 2016Allowed
''W'' Vs ''H''
Delhi High Court · (2016) 232 DLT 612 : (2016) 3 DMC 319 : (2016) 3 HLR 668
Constitution Of India, 1950 — Article 21, 227Code Of Civil Procedure, 1908 — Section 100, 115, 151, Order 7 Rule 1, Order 8 Rule 3, Order 8 Rule 4, Order 6 Rule 4, Order 8 Rule 5, Order 19 Rule 13, Order 32 Rule 15Family Court Act, 1984 — Section 19, 20(1)
High Courts26 Aug 2016Dismissed
North Delhi Power Ltd. Vs Allena Auto Industries (P) Ltd.
Delhi High Court · (2017) 1 ADDelhi 89 : (2016) 233 DLT 575
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Aug 2016Disposed Off
Ashish @ Danger Vs State
Delhi High Court · (2016) 4 JCC 2237
Constitution of India, 1950 — Article 226
High Courts24 Aug 2016Disposed Off
Dinesh Kumar Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 3 JCC 1984
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts24 Aug 2016Disposed Off
Vishnu Pawar Vs State Govt. of NCT of Delhi
Delhi High Court · (2016) 3 JCC 1952
Penal Code, 1860 (IPC) — Section 120B, 307, 34, 394
High Courts24 Aug 2016Dismissed
Parkash Jham Vs M/s Khurana Realtors
Delhi High Court · (2016) 7 ADDelhi 541 : (2016) 168 AIC 722 : (2016) 233 DLT 57 : (2016) 159 DRJ 671
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Aug 2016Partly Allowed
Smt. Joginder Kaur (Gogi) Vs Shri Prit Pal Singh
Delhi High Court · (2017) 1 ADDelhi 50 : (2016) 232 DLT 731 : (2016) 3 DMC 389 : (2016) 3 HLR 638
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 106Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)