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Delhi High Court judgments, 2016

2,648 judgments · page 31 of 133

High Courts01 Sept 2016Dismissed

Harbhajan Singh Vs State

Delhi High Court · (2017) 1 ADDelhi 205

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 302
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High Courts01 Sept 2016Dismissed

Satish Kumar Khurana Vs H.S. Bajaj

Delhi High Court · (2016) 8 ADDelhi 455 : (2016) 234 DLT 140 : (2016) 2 RCRRent 348 : (2016) 2 RentLR 545

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25-B(8)
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High Courts01 Sept 2016Allowed

Rajdeep Vs Gurmeet Singh

Delhi High Court · (2017) 1 CivilLJ 76 : (2016) 233 DLT 684 : (2016) 3 DMC 591

Hindu Marriage Act, 1955 — Section 13(1)(i a), 13(1)(i b)
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High Courts01 Sept 2016Disposed Off

Smt. Paramjit Kaur Vs Sh. Teja Singh

Delhi High Court · (2017) 1 ADDelhi 653 : (2016) 233 DLT 603

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100Succession Act, 1925 — Section 63, 69Transfer of Property Act, 1882 — Section 11
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High Courts01 Sept 2016Dismissed

Jagwati Vs Gajender Kumar

Delhi High Court · (2016) 8 ADDelhi 449 : (2016) 233 DLT 318 : (2016) 3 RajdhaniLR 292

Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(ib)
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