High Courts05 Sept 2016Disposed Off
Murshidul Haque - Petitioner @HASH State (NCT of Delhi)
Delhi High Court · (2016) 4 JCC 2255
Criminal Procedure Code, 1973 (CrPC) - Section 439
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 30 of 133
High Courts05 Sept 2016Allowed
M/s Forech India Ltd. - Petitioner @HASH M/s Tecpro Systems Ltd.
Delhi High Court · (2017) 1 ADDelhi 276 : (2016) 233 DLT 445
Company Court Rules, 1959 - Rule 9Sick Industrial Companies (Special Provisions) Act, 1985 - Section 22(1)
High Courts05 Sept 2016Dismissed
Pradeep Dabas - Petitioner @HASH State
Delhi High Court · (2016) 4 JCC 2355
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts05 Sept 2016Disposed Off
Pankaj Verma - Petitioner @HASH State and Another
Delhi High Court · (2016) 4 JCC 2358
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 420, Section 467, Section 468, Section 471, Section 506
High Courts05 Sept 2016Dismissed
Vijay Solvex Ltd. and Another - Appellants @HASH Saurabh Agrotech Pvt. Ltd. and Another
Delhi High Court · (2017) 1 ADDelhi 232 : (2016) 233 DLT 330 : (2017) 1 MIPR 209 : (2017) 2 RAJ 147
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts05 Sept 2016Disposed Off
Ved Prakash @ Mistri Vs State (NCT of Delhi)
Delhi High Court · (2016) 4 JCC 274
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37
High Courts05 Sept 2016Disposed Off
Rajinder Prasad Vs State of Delhi
Delhi High Court · (2016) 4 JCC 235
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139
High Courts05 Sept 2016Disposed Off
Rambhool Singh Vs State
Delhi High Court · (2016) 4 JCC 233
Criminal Procedure Code, 1973 (CrPC) - Section 401Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139
High Courts05 Sept 2016Allowed
Vishal Video and Appliances Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 341 ELT 39
High Courts05 Sept 2016Dismissed
Nand Kumar Jha Vs Mohar Kumar Jha
Delhi High Court · (2016) 4 JCC 230 : (2017) 1 RCRCivil 632 : (2017) 1 RCRCriminal 533
Evidence Act, 1872 - Section 243(2)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts05 Sept 2016Dismissed
Kanta Jindal Vs Rasik Gupta
Delhi High Court · (2016) 4 JCC 224 : (2017) 2 RCRCivil 456 : (2017) 1 RCRCriminal 685
Criminal Procedure Code, 1973 (CrPC) - Section 311Negotiable Instruments Act, 1881 (NI) - Section 138, Section 145(2)
High Courts05 Sept 2016Dismissed
Parminder Singh Bawa Vs State
Delhi High Court · (2016) 4 JCC 2241
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 34, 406, 498A
High Courts05 Sept 2016Dismissed
Mahinder Singh Vs Indian Airlines Ltd.
Delhi High Court · (2016) 8 ADDelhi 513 : (2016) 3 CLR 862 : (2016) 233 DLT 536 : (2016) 151 FLR 744 : (2016) LabLR 1128
Industrial Disputes Act, 1947 — Section 2(oo)
High Courts05 Sept 2016Dismissed
Imtiyaz @ Tinku Vs The State (NCT of Delhi)
Delhi High Court · (2016) 8 ADDelhi 550
Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts05 Sept 2016Dismissed
Ritika Awasty Vs Hassad Netherlands BV
Delhi High Court · (2016) 8 ADDelhi 509 : (2016) 6 ArbiLR 34 : (2016) 4 PLR 14 : (2016) 137 SCL 358
Companies Act, 1956 — Section 62Companies Act, 2013 — Section 2(69)
High Courts05 Sept 2016Dismissed
M/s. K.S.S. Petron Pvt. Ltd. Vs M/s. Gypsum Structural India Pvt. Ltd.
Delhi High Court · (2016) 5 ArbiLR 423 : (2017) 1 BC 161 : (2016) 234 DLT 589 : (2017) 2 RAJ 189
Arbitration and Conciliation Act, 1996 — Section 34
High Courts05 Sept 2016Dismissed
Rupali Gupta Vs Rajat Gupta
Delhi High Court · (2016) 234 DLT 693 : (2016) 3 DMC 830 : (2017) 1 HLR 575 : (2016) 4 RCRCivil 340
Hindu Marriage Act, 1955 - Section 24
High Courts02 Sept 2016Allowed
Lalit Kumar Vs The State
Delhi High Court · (2017) 2 ADDelhi 197
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts02 Sept 2016Dismissed
Jyoti and Others - Appellants @HASH Yogesh Aggarwal
Delhi High Court · (2016) 151 FLR 743 : (2017) LabLR 183 : (2017) 1 LLN 390 : (2016) 4 PLR 13
Employees Compensation Act, 1923 - Section 3
High Courts02 Sept 2016Disposed Off
Hawa Singh - Appellant @HASH Union of India and Others
Delhi High Court · (2016) 4 PLR 11
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24