High Courts14 Sept 2016Dismissed
M/s. Delhi Transport Corporation Vs Mohinder Singh
Delhi High Court · (2017) 1 ADDelhi 726 : (2016) 233 DLT 628 : (2017) 152 FLR 271 : (2016) LabLR 1162 : (2016) 4 LLJ 279
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 28 of 133
High Courts09 Sept 2016Disposed Off
M/s. Inter Ikea Systems BV Vs Imtiaz Ahamed
Delhi High Court · (2017) 237 DLT 247 : (2017) 69 PTC 563
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 135(1)
High Courts09 Sept 2016Allowed
Municipal Corporation Of Delhi (S and J.J. Deptt) - Appellant @HASH Smt. Darshana Rani
Delhi High Court · (2016) 233 DLT 458
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 100Limitation Act, 1963 - Section 3
High Courts09 Sept 2016Disposed Off
Sumit Kumar Vs State (Govt) of NCT
Delhi High Court · (2016) 3 JCC 2180
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376
High Courts09 Sept 2016Dismissed
Kamini Sondhi Vs Kapil Sondhi
Delhi High Court · (2017) 169 AIC 795 : (2017) 1 CivCC 260 : (2016) 233 DLT 641 : (2017) 1 HLR 710
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts09 Sept 2016Dismissed
Babita @ Kavita Vs State
Delhi High Court · (2016) 9 ADDelhi 353 : (2016) 159 DRJ 249
Criminal Procedure Code, 1973 (CrPC) — Section 439Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts09 Sept 2016Dismissed
Goldy Kaur Vs Neha
Delhi High Court · (2016) 159 DRJ 256 : (2016) 4 PLR 31 : (2016) 2 RCRRent 459
High Courts09 Sept 2016Dismissed
Naval Kishore Sehgal Vs Gurbachan Sehgal
Delhi High Court · (2017) 1 ADDelhi 464 : (2017) 170 AIC 660 : (2017) 1 CivCC 200 : (2016) 233 DLT 468 : (2016) 159 DRJ 267
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts09 Sept 2016Dismissed
Dina Nath Public School Vs Assistant P.F. Commissioner
Delhi High Court · (2016) 151 FLR 1024 : (2017) LabLR 137 : (2016) LabLR 1166 : (2017) 1 LLN 387
Constitution of India, 1950 — Article 226
High Courts09 Sept 2016Disposed Off
Johnson and Johnson Ltd. Vs Gajendra Singh Rawat
Delhi High Court · (2016) 9 ADDelhi 367 : (2016) 3 CLR 968 : (2016) 233 DLT 388 : (2016) LabLR 1231 : (2016) LIC 4295 : (2016) 4 LLJ 260 : (2017) 1 LLN 106
Constitution of India, 1950 — Article 226, 227
High Courts09 Sept 2016Allowed
NPT Papers P. Ltd. Vs Principal Commr. of Cus., Icd (Import)
Delhi High Court · (2017) 346 ELT 175
High Courts08 Sept 2016Dismissed
Bright Export Limited Vs Central Board of Trustees
Delhi High Court · (2017) 153 FLR 159 : (2017) LabLR 526 : (2017) 1 LLJ 272
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A
High Courts08 Sept 2016Dismissed
State N.C.T of Delhi Vs Nazir @ Nanhe
Delhi High Court · (2016) 4 JCC 2588
Penal Code, 1860 (IPC) - Section 323, Section 34
High Courts08 Sept 2016Disposed Off
Saisudhir Energy Limited Vs NTPC Vidyut Vyapar Nigam Limited
Delhi High Court · (2016) 5 ArbiLR 137 : (2016) 235 DLT 5 : (2017) 1 RAJ 616
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 73, 74
High Courts08 Sept 2016Dismissed
Bindu Sharma Vs State
Delhi High Court · (2016) 4 JCC 2245
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts07 Sept 2016Allowed
Sunil Kumar Vs The Commissioner of Police
Delhi High Court · (2017) 236 DLT 12
Constitution of India, 1950 - Article 226
High Courts07 Sept 2016Dismissed
State (NCT of Delhi) Vs Krishan Kumar
Delhi High Court · (2017) 1 JCC 370
Penal Code, 1860 (IPC) - Section 376
High Courts07 Sept 2016Disposed Off
State (GNCT) of Delhi - Petitioner @HASH Sanjeev Sawhney
Delhi High Court · (2016) 4 JCC 2249
Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 468, Section 471
High Courts07 Sept 2016Dismissed
Sanjeev Desai - Appellant @HASH State NCT of Delhi and Others
Delhi High Court · (2016) 235 DLT 7 : (2016) 4 PLR 29
Succession Act, 1925 - Section 275, Section 276
High Courts07 Sept 2016Disposed Off
Triad Trading Services P. Ltd. - Appellant @HASH The Hon''ble Adjudicating Authority and Others
Delhi High Court · (2016) 9 ADDelhi 246