High Courts20 Sept 2016Disposed Off
Vishwanath Pandey Vs M/s. Madan Gopal Keshav Chandra
Delhi High Court · (2016) 151 FLR 1022 : (2016) LabLR 1161
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 26 of 133
High Courts19 Sept 2016Dismissed
Ms. ''X'' Vs N.C.T of Delhi
Delhi High Court · (2017) 1 JCC 359
Penal Code, 1860 (IPC) - Section 354
High Courts19 Sept 2016Allowed
State Bank of India - Petitioner @HASH The National Commission for Scheduled Castes Thr Secretary and Another
Delhi High Court · (2016) 8 ADDelhi 636
Constitution of India, 1950 - Article 138(5)(b), Article 226, Article 227, Article 338
High Courts19 Sept 2016Allowed
Avinash Maan - Appellant @HASH Sanjana Maan
Delhi High Court · (2017) 1 CivCC 146 : (2016) 234 DLT 130 : (2016) 159 DRJ 654 : (2017) 1 PLR 19
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts19 Sept 2016Allowed
Manoj Kumar Shokeen Vs Raghuvinder Shokeen
Delhi High Court · (2016) 233 DLT 673
Representation of the People Act, 1951 — Section 81, 82(a), 86
High Courts19 Sept 2016Dismissed
State (Govt of Nct) Vs Sandeep Kumar
Delhi High Court · (2016) 8 ADDelhi 545
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Sept 2016Disposed Off
Resham Devi Vs The State (Govt of Nct of Delhi)
Delhi High Court · (2017) 1 JCC 374 : (2017) 3 RCRCivil 21 : (2017) 2 RCRCriminal 636
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts16 Sept 2016Dismissed
Inderjit Pal Singh - Appellant @HASH Rajender Mohan Sharma
Delhi High Court · (2016) 4 PLR 43
High Courts16 Sept 2016Disposed Off
Mukesh Kumar Sharma - Appellant @HASH Girish Chander
Delhi High Court · (2017) 170 AIC 698 : (2017) 1 CivCC 50 : (2016) 234 DLT 139 : (2017) 1 PLR 18
High Courts16 Sept 2016Disposed Off
M/s Khushi Ram Behari Lal - Plaintiff @HASH P.V. Kanakaraj Trading As Kalpatharu Trading Co. - Defendant
Delhi High Court · (2016) 9 ADDelhi 649 : (2016) 68 PTC 341 : (2017) 2 RAJ 736
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, Order 7 Rule 11
High Courts16 Sept 2016Dismissed
P.C. Joshua - Appellant @HASH M/s D.S. Constructions P. Ltd.
Delhi High Court · (2016) 9 ADDelhi 284
Contract Act, 1872 - Section 19A, Section 23, Section 28
High Courts16 Sept 2016Dismissed
M/s Add Lounge Services Private Limited - Petitioner @HASH Union of India and ors
Delhi High Court · (2016) 9 ADDelhi 522
Aircraft (Security) Rules, 2011 - Rule 4Constitution of India, 1950 - Article 226
High Courts16 Sept 2016Disposed Off
Rosa Power Supply Co. Ltd. - Petitioner @HASH Union of India and Others
Delhi High Court · (2016) 9 ADDelhi 95 : (2016) 342 ELT 546
Civil Procedure Code, 1908 (CPC) - Section 114Constitution of India, 1950 - Article 226
High Courts16 Sept 2016Disposed Off
M/s Pareena Estate Vs South Delhi Municipal Corporation
Delhi High Court · (2016) 233 DLT 634
Municipal Corporation Act, 1957 — Section 142, 143(1), 144, 145, 146, 441
High Courts16 Sept 2016Dismissed
Mohammad Sulaiman (Pakistani National) Vs Union of India
Delhi High Court · (2017) 1 ADDelhi 669 : (2017) 169 AIC 798 : (2017) AIR(Delhi) 9 : (2016) 233 DLT 620 : (2017) 1 JCC 343 : (2017) 1 RCRCivil 248 : (2017) 1 RCRCriminal 83
Transplantation of Human Organs and Tissues Act, 1994 — Section 2(1), 9
High Courts16 Sept 2016Dismissed
GEA EGI Contracting/engineering Co. Ltd. Vs Bharat Heavy Electricals Limited
Delhi High Court · (2016) 233 DLT 661 : (2017) 2 RAJ 291
Arbitration and Conciliation Act, 1996 — Section 34, 48Contract Act, 1872 — Section 56(2)(b)
High Courts16 Sept 2016Dismissed
Chancellor, Masters & Scholars of the University of Oxford Vs Rameshwari Photocopy Services
Delhi High Court · (2016) 233 DLT 279 : (2017) 1 MIPR 39 : (2016) 68 PTC 386 : (2017) 2 RAJ 66
Benami Transactions (Prohibition) Act, 1988 - Section 3(1), 3(3)Copyright Act, 1957 - Section 52(1)(a), 52(1)(h)
High Courts15 Sept 2016Disposed Off
Col Devinder Sherawat Vs Deputy Commissioner SDMC
Delhi High Court · (2017) 1 ADDelhi 213
High Courts15 Sept 2016Allowed
Ajay Gupta - Appellant @HASH State Thr. C.B.I.
Delhi High Court · (2016) 9 ADDelhi 275
Criminal Procedure Code, 1973 (CrPC) - Section 243, Section 311
High Courts15 Sept 2016Allowed
Inventa Cleantec Pvt. Ltd. - Appellant @HASH Amit Mudgal
Delhi High Court · (2016) 9 ADDelhi 329
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1(2), Section 96