High Courts22 Sept 2016Dismissed
Ashok Kumar - Petitioner @HASH Purshotam Lal Verma
Delhi High Court · (2016) 233 DLT 761 : (2016) 2 RentLR 472
Delhi Rent Control Act, 1958 - Section 25B
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 25 of 133
High Courts22 Sept 2016Dismissed
Usha - Appellant @HASH Kishan Chand @ Lokesh
Delhi High Court · (2016) 8 ADDelhi 629 : (2017) 1 CivCC 732 : (2016) 235 DLT 556 : (2017) 1 DMC 205 : (2017) 2 PLR 20
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts21 Sept 2016Dismissed
Manju Panwar Vs V.P.S. Panwar
Delhi High Court · (2017) 1 ALLMR 34 : (2016) 234 DLT 606 : (2017) 1 DMC 234 : (2016) 4 RCRCivil 928
Hindu Marriage Act, 1955 — Section 13(1)(i)(a)
High Courts21 Sept 2016Dismissed
Zillion Inraprojects Pvt. Ltd. - Petitioner @HASH Alstom Systems India (P) Limited and Another
Delhi High Court · (2016) 233 DLT 738 : (2017) 2 RAJ 346
Arbitration and Conciliation Act, 1996 - Section 9
High Courts21 Sept 2016Dismissed
Sunil Mohan Buckshee - Appellant @HASH M.M. Buckshee and Others
Delhi High Court · (2016) 159 DRJ 685
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 Sept 2016Disposed Off
Tendril Financial Services Pvt. Ltd. and Others - Appellants @HASH Namedi Leasing and Finance Ltd. and Others
Delhi High Court · (2016) 159 DRJ 712
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 12 Rule 12, Order 12 Rule 14, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Section 47
High Courts21 Sept 2016Dismissed
Istique and Another - Petitioners @HASH State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 4 JCC 2295
Penal Code, 1860 (IPC) - Section 109, Section 120B, Section 366, Section 506(11)
High Courts21 Sept 2016Dismissed
Aditi Upadhyay - Appellant @HASH Lalit Kumar and Others
Delhi High Court · (2016) 159 DRJ 643
Registration Act, 1908 - Section 17(1)(b)
High Courts21 Sept 2016Dismissed
Chitra Saini Vs State
Delhi High Court · (2016) ACD 1144 : (2017) 2 JCC 77
Criminal Procedure Code, 1973 (CrPC) - Section 311Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts21 Sept 2016Disposed Off
Narendra Khetwani Vs State of NCT of Delhi
Delhi High Court · (2017) 1 ADDelhi 33 : (2016) 234 DLT 479
Penal Code, 1860 (IPC) - Section 467, Section 468, Section 471
High Courts21 Sept 2016Dismissed
Shakti Bhog Foods Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2016) 388 ITR 280 : (2017) 244 Taxman 206
Income Tax Act, 1961 — Section 139, 4
High Courts21 Sept 2016Dismissed
Mini Appa Kanda Swami @ Mani Vs M. Indra
Delhi High Court · (2017) 3 ALLMR 83 : (2016) 4 CivCC 321 : (2016) 234 DLT 243 : (2017) 2 RCRCivil 497
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts21 Sept 2016Dismissed
Vikram Singh Vs The State (NCT of Delhi)
Delhi High Court · (2017) 2 JCC 79
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Sept 2016Disposed Off
Sunita Rekhi and anr - Plaintiffs @HASH Y.D. Puri and ors - Defendants
Delhi High Court · (2016) 9 ADDelhi 511
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts20 Sept 2016Dismissed
Ram Prasad and Others - Petitioners @HASH Musarrat Begum
Delhi High Court · (2016) 2 RCRRent 603
Delhi Rent Control Act, 1958 - Section 14(1)(e), Section 25B(4)
High Courts20 Sept 2016Allowed
Shanti Prakash Goenka Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (2016) 235 DLT 3
Arbitration and Conciliation Act, 1996 - Section 11(5)
High Courts20 Sept 2016Allowed
Ajay Vir Singh Vs Master Jhoney Singh
Delhi High Court · (2017) 1 ADDelhi 210 : (2016) 235 DLT 2
Hindu Minority and Guardianship Act, 1956 - Section 8(1), Section 8(2)
High Courts20 Sept 2016Allowed
Sarita Vs Neeraj
Delhi High Court · (2016) 4 ACC 322 : (2016) 8 ADDelhi 557
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts20 Sept 2016Allowed
Air Liquide North India Vs Shree Shyam Pulp
Delhi High Court · (2017) 3 ADDelhi 87 : (2016) 233 DLT 275 : (2017) 1 RAJ 601
Arbitration and Conciliation Act, 1996 — Section 11
High Courts20 Sept 2016Allowed
Apparel Export Promotion Council Vs M/s. Mahavir Internation Pvt. Limited
Delhi High Court · (2016) ACD 1117 : (2016) 9 ADDelhi 73 : (2017) 1 BC 438 : (2017) 1 DCR 483 : (2016) 234 DLT 84 : (2016) 4 JCC 183 : (2016) 3 MadWNCri 63
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138