COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 27 of 133

High Courts15 Sept 2016Disposed Off

Deeksha Madaan through her father and natural guardian, Sh. Arun Madaan - Petitioner @HASH Directorate of Education and Others

Delhi High Court · (2016) 9 ADDelhi 334

Constitution of India, 1950 - Article 226Delhi School Education Rules, 1973 - Rule 41

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High Courts15 Sept 2016Allowed

L.M. Walter (Since Deceased) Through Lrs. - Appellants @HASH Sh. Onkar Giri (Now Deceased) Through Lrs and Others

Delhi High Court · (2016) 9 ADDelhi 397

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 6Transfer of Property Act, 1882 - Section 52, Section 53A, Section 54

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High Courts15 Sept 2016Allowed

Shri Dinesh Kalra And Another - Appellants @HASH Delhi Development Authority And Others

Delhi High Court · (2016) 4 PLR 39

Contract Act, 1872 - Section 23

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High Courts15 Sept 2016Dismissed

Ravinder - Petitioner @HASH State

Delhi High Court · (2016) 8 ADDelhi 689

Penal Code, 1860 (IPC) - Section 356, Section 379, Section 411

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High Courts15 Sept 2016Dismissed

Surender - Appellant @HASH State

Delhi High Court · (2016) 9 ADDelhi 116 : (2016) 4 CriCC 759 : (2017) 2 Crimes 75 : (2016) 233 DLT 424

Penal Code, 1860 (IPC) - Section 302, Section 323

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High Courts15 Sept 2016Dismissed

Rajinder Kumar Gupta Vs Suresh Chand Gupta

Delhi High Court · (2016) 3 JCC 2181

Criminal Procedure Code, 1973 (CrPC) — Section 200, 204

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High Courts15 Sept 2016Disposed Off

Yogendra Vs State of (NCT) of Delhi

Delhi High Court · (2016) 10 ADDelhi 127

Penal Code, 1860 (IPC) - Section 354, Section 451

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High Courts15 Sept 2016Dismissed

Anil Kumar @ Mithu Vs State

Delhi High Court · (2016) 9 ADDelhi 249 : (2016) 233 DLT 645

Penal Code, 1860 (IPC) — Section 302, 324, 34

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High Courts15 Sept 2016Disposed Off

Reliance General Insurance Co. Ltd. Vs Rajesh Kumar

Delhi High Court · (2016) 4 ACC 195 : (2017) 1 TAC 461

Motor Vehicles Act, 1988 — Section 166, 168, 173

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High Courts15 Sept 2016Dismissed

Smt Kavita Vs State (Govt of NCT of Delhi)

Delhi High Court · (2016) 4 JCC 2201

Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 34, 354B, 376D, 509

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High Courts14 Sept 2016Disposed Off

Friends Motel Pvt. Ltd. Through Its Director Mr. Arun Diwedi - Petitioner @HASH Supertrack Hotels Pvt. Ltd Through Its Director Mr. Sunil Gupta

Delhi High Court · (2016) 9 ADDelhi 359

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High Courts14 Sept 2016Allowed

P.P. Mainra - Petitioner @HASH State and Another

Delhi High Court · (2016) 9 ADDelhi 363

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141

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High Courts14 Sept 2016Disposed Off

Ayub @ Munna - Petitioner @HASH State of NCT of Delhi

Delhi High Court · (2016) 4 JCC 2298

Criminal Procedure Code, 1973 (CrPC) - Section 391Penal Code, 1860 (IPC) - Section 376

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High Courts14 Sept 2016Allowed

Arun Kumar Tetri - Appellant @HASH Vandna Arora and Another

Delhi High Court · (2017) 1 CivCC 112 : (2016) 234 DLT 146 : (2017) 1 HLR 677

Hindu Marriage Act, 1955 - Section 24

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High Courts14 Sept 2016Dismissed

Nirmala - Appellant @HASH Manoj Kumar

Delhi High Court · (2016) 234 DLT 161

Hindu Marriage Act, 1955 - Section 13(1)(ia)

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High Courts14 Sept 2016Dismissed

Shri Kant and Others - Petitioners @HASH The Registrar, Co-Op. Group Housing Society and ors

Delhi High Court · (2016) 9 ADDelhi 233 : (2016) 233 DLT 722

Constitution of India, 1950 - Article 226Delhi Co-operative Societies Act, 2003 - Section 118 (7), Section 127, Section 77Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420, Section 468, Section 471, Section 477A

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High Courts14 Sept 2016Dismissed

Shri Sonu - Appellant @HASH Premlata

Delhi High Court · (2016) 234 DLT 337

Hindu Marriage Act, 1955 - Section 24

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High Courts14 Sept 2016Allowed

Satbir Singh Malik Vs Union of India

Delhi High Court · (2016) 235 DLT 1

Constitution of India, 1950 - Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)

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High Courts14 Sept 2016Dismissed

Roentgen Oncologic Solutions Pvt. Ltd. Vs Dr. Kirti Jain

Delhi High Court · (2016) 234 DLT 388 : (2017) 3 RAJ 402

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High Courts14 Sept 2016Dismissed

Ritu Sahu Jain Vs Ashok Sardana

Delhi High Court · (2016) 233 DLT 695

Delhi Co-operative Societies Rules, 1973 — Rule 25(1)(C)(i)

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