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Delhi High Court judgments, 2016

2,648 judgments · page 29 of 133

High Courts07 Sept 2016Disposed Off

Indo American Electricals Ltd. Vs Sanjay Gupta @ Sanjay Mahajan

Delhi High Court · (2017) 3 ADDelhi 48 : (2017) 170 AIC 672 : (2017) 1 BC 405 : (2016) 235 DLT 19 : (2017) 1 DRTC 578

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4)Sick Industrial Companies (Special Provisions) Act, 1985
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High Courts07 Sept 2016Dismissed

Purinma Sahni Vs Rati Sahni

Delhi High Court · (2016) 4 JCC 2213 : (2017) 2 RCRCivil 463 : (2017) 1 RCRCriminal 776

Protection of Women From Domestic Violence Act, 2005 — Section 19(1)(a), 2(5), 29
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High Courts06 Sept 2016Allowed

Nihal Singh Vs Union of India

Delhi High Court · (2016) 235 DLT 408

Land Acquisition Act, 1894 - Section 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
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High Courts06 Sept 2016Dismissed

Geeta Pandey Vs Shekhar Pandey

Delhi High Court · (2017) 1 ADDelhi 537 : (2017) AIR(Delhi) 70 : (2016) 4 CivCC 602 : (2017) 1 CivilLJ 312 : (2016) 233 DLT 221 : (2016) 3 DMC 555 : (2016) 159 DRJ 462 : (2017) 1 HLR 205

Hindu Marriage Act, 1955 — Section 13(1)(ia)
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High Courts06 Sept 2016Disposed Off

Subhashini Malik Vs S.K. Gandhi

Delhi High Court · (2016) 233 DLT 83 : (2016) 160 DRJ 1

Civil Procedure Code, 1908 (CPC) — Section 15Delhi High Court (Amendment) Act, 2015 — Section 5(2)(4)
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High Courts05 Sept 2016Dismissed

Union Of India & Anr Vs Union Of India & Anr

Delhi High Court · (2016) 09 DEL CK 0196

Constitution Of India, 1950 — Article 226Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 14(3), 15Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2), 9(2)(b), 9(6)
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