COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 23 of 133

High Courts29 Sept 2016Dismissed

Bhupinder Kalra - Appellant @HASH Paramjit Kaur and Others

Delhi High Court · (2016) 8 ADDelhi 693

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Section 96Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 108

High Courts29 Sept 2016Dismissed

Oil India Limited - Appellant @HASH ESSAR Oil Limited

Delhi High Court · (2016) 10 ADDelhi 609 : (2016) 6 ArbiLR 97 : (2017) 3 RAJ 481

Arbitration and Conciliation Act, 1996 - Section 34

High Courts29 Sept 2016Dismissed

Ms Bindu Chaudhary - Appellant @HASH Shri Deepak Suga

Delhi High Court · (2017) 1 CivCC 196 : (2016) 234 DLT 108

Hindu Marriage Act, 1955 - Section 24

High Courts29 Sept 2016Dismissed

Dinesh Sareen and Another - Appellants @HASH Navin Sareen and Others

Delhi High Court · (2016) 8 ADDelhi 664

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 3Delhi High Court Act, 1966 - Section 10Transfer of Property Act, 1882 - Section 44

High Courts29 Sept 2016Allowed

M/s Vanshika Buildtech Ltd. Vs New Delhi Municipal Council

Delhi High Court · (2017) 1 ADDelhi 66

Constitution of India, 1950 - Article 226

High Courts29 Sept 2016Dismissed

Nishi Vs Jagdish Ram

Delhi High Court · (2017) 1 ADDelhi 578 : (2016) 233 DLT 50 : (2016) 3 DMC 228 : (2016) 3 HLR 659

Hindu Marriage Act, 1955 — Section 13(1)(ia)

High Courts28 Sept 2016Disposed Off

Bhupinder Singh Vs DRI

Delhi High Court · (2017) 1 ADDelhi 202 : (2017) 347 ELT 49

Criminal Procedure Code, 1973 (CrPC) - Section 265(E)Customs Act, 1962 - Section 135 (1) (b), Section 135 (3)

High Courts28 Sept 2016Dismissed

Pradeep Dahiya Vs The State (Nct of Delhi)

Delhi High Court · (2017) 1 JCC 362

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 354, Section 354D, Section 506, Section 509

High Courts28 Sept 2016Disposed Off

Raja Vs State

Delhi High Court · (2017) 1 JCC 326

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 341, Section 354, Section 354D, Section 506, Section 509

High Courts28 Sept 2016Allowed

Tenzin Chuki - Petitioner @HASH Union of India and Another

Delhi High Court · (2016) 234 DLT 21

Citizenship Act, 1955 - Section 3(1)(a), Section 3(2), Section 9(2)Constitution of India, 1950 - Article 226

High Courts28 Sept 2016Dismissed

Taxus Infrastructure and Power Projects Pvt. Ltd. Vs Schneider Electric India Pvt. Ltd.

Delhi High Court · (2016) 234 DLT 16

Arbitration and Conciliation Act, 1996 - Section 14(2), Section 15(2), Section 38

High Courts28 Sept 2016Dismissed

Santosh Kumar Mandal Vs State

Delhi High Court · (2016) 8 ADDelhi 337 : (2016) 4 JCC 2206

Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 342, 354(D), 363, 506Protection of Children from Sexual Offences Act, 2012 — Section 12

High Courts28 Sept 2016Dismissed

Shri Ishwar Singh Decd. Through Lrs. Vs Shri Suraj Bhan

Delhi High Court · (2016) 8 ADDelhi 533

Civil Procedure Code, 1908 (CPC) — Section 9

High Courts27 Sept 2016Allowed

Sanjay Gambhir - Appellant @HASH BDR Builders And Developers Pvt. Ltd.

Delhi High Court · (2016) 9 ADDelhi 304 : (2017) 1 ArbiLR 46 : (2017) 2 RAJ 668

Arbitration and Conciliation Act, 1996 - Section 17, Section 37(2)(b)

High Courts27 Sept 2016Dismissed

Chandra Prabhu Marketing Pvt. Ltd. And Ors.- Petitioners @HASH Lt. Governor and Others

Delhi High Court · (2016) 8 ADDelhi 727

Constitution of India, 1950 - Article 226

High Courts27 Sept 2016Disposed Off

Bhola Ram Patel - Appellant @HASH New Delhi Municipal Council And Another

Delhi High Court · (2016) 159 DRJ 494

Constitution of India, 1950 - Article 226

High Courts27 Sept 2016Dismissed

V.J. Traders Vs Union of India

Delhi High Court · (2017) 345 ELT 76

High Courts27 Sept 2016Allowed

Mediplus (India) Ltd. Vs Commr. of Cus., Air Cargo (Export)

Delhi High Court · (2017) 346 ELT 176

High Courts26 Sept 2016Dismissed

Saroj Vs Balbir Singh

Delhi High Court · (2017) 1 RentLR 289

Delhi Rent Control Act, 1958 - Section 14(1)(e), Section 25B(4)

High Courts26 Sept 2016Disposed Off

M/s. Gurukul Books and Packaging and another - Appellants @HASH M/s. Evergreen Publications (India) and another

Delhi High Court · (2016) 10 ADDelhi 34

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 - Section 52