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Delhi High Court judgments, 2016

2,648 judgments · page 22 of 133

High Courts30 Sept 2016Dismissed

Anu Seth Vs Sunil Seth

Delhi High Court · (2016) 6 ALLMR 85 : (2017) 1 CivCC 850 : (2016) 234 DLT 261 : (2016) 4 RCRCivil 834

Hindu Marriage Act, 1955 — Section 13(1)(ia)
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High Courts30 Sept 2016Dismissed

Inderjeet Singh Maggon - Petitioner @HASH Harash Suri

Delhi High Court · (2017) 169 AIC 793 : (2016) 4 BC 571 : (2017) 1 DCR 130 : (2016) 234 DLT 28 : (2016) 4 JCC 238 : (2017) 1 NIJ 417

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts30 Sept 2016Dismissed

Deepak Vs State

Delhi High Court · (2016) 234 DLT 15

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 494, Section 495
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High Courts29 Sept 2016Allowed

Rajeev Kumar Vs Vidya Devi

Delhi High Court · (2017) 1 CivCC 435 : (2017) 1 HLR 558 : (2017) 1 PLR 29 : (2016) 4 RCRCivil 821

Hindu Marriage Act, 1955 — Section 13(1)(ia)
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High Courts29 Sept 2016Dismissed

Raman Kumar - Appellant @HASH State

Delhi High Court · (2017) ALLMRCri 148 : (2017) 2 CriCC 298 : (2016) 4 Crimes 502 : (2016) 4 JCC 2574 : (2017) 1 RCRCriminal 451

Protection of Children from Sexual Offences Act, 2012 - Section 10
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