High Courts07 Oct 2016Disposed Off
Mange Ram Jain Vs Jatinder Kumar Jain
Delhi High Court · (2016) 4 JCC 2509
Penal Code, 1860 (IPC) - Section 34, Section 430
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 20 of 133
High Courts07 Oct 2016Dismissed
Rajya Sabha Recruitment Cell Vs Jitender Yadav
Delhi High Court · (2016) 235 DLT 76
Constitution of India, 1950 - Article 14, Article 15(3), Article 16(1), Article 16(4)
High Courts07 Oct 2016Allowed
Raffles Design International India Private Limited Vs Educomp Professional Education Limited
Delhi High Court · (2016) 6 ArbiLR 426 : (2016) 234 DLT 349 : (2017) 2 RAJ 505
High Courts07 Oct 2016Disposed Off
Govt. of NCT of Delhi Vs Rosmerta Hsrp Ventures Private
Delhi High Court · (2016) 10 ADDelhi 101 : (2016) 6 ArbiLR 178 : (2017) 3 RAJ 423
Arbitration and Conciliation Act, 1996 - Section 17, Section 37, Section 9Motor Vehicles Act, 1988 - Section 43(6)
High Courts07 Oct 2016Dismissed
Santosh Sahay Vs Hanuman Sahay
Delhi High Court · (2016) 9 ADDelhi 1 : (2016) 4 CivCC 480 : (2016) 234 DLT 189 : (2016) 3 DMC 859 : (2017) 1 HLR 579 : (2017) 1 RCRCivil 579
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts07 Oct 2016Dismissed
Anhui Baoheng Advanced Material Techno. Co. Ltd. Vs Designated Authority
Delhi High Court · (2017) 346 ELT 249
High Courts06 Oct 2016Allowed
Ishwar Devi Grover Vs State
Delhi High Court · (2017) 236 DLT 24
Succession Act, 1925 - Section 222, Section 224, Section 276, Section 300
High Courts06 Oct 2016Disposed Off
D.K. Kauntae Vs Suresh Kumar (Havildar)
Delhi High Court · (2017) 173 AIC 828 : (2017) 236 DLT 647
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2
High Courts06 Oct 2016Dismissed
Naresh Kumar Vs Surender Kumar Gulati
Delhi High Court · (2017) 236 DLT 265 : (2017) 1 RentLR 272
Delhi Rent Control Act, 1958 - Section 14(1), Section 25B(4)Evidence Act, 1872 - Section 116
High Courts06 Oct 2016Disposed Off
Sona Devi And Anr - Petitioners @HASH Ajay Kumar
Delhi High Court · (2016) 9 ADDelhi 659
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts06 Oct 2016Disposed Off
Sanjeev Kumar Juneja and Others - Petitioners @HASH State
Delhi High Court · (2016) 8 ADDelhi 725 : (2016) 234 DLT 1 : (2016) 160 DRJ 139
Succession Act, 1925 - Section 372
High Courts06 Oct 2016Allowed
Community Welfare Banquet Association Delhi Vs Govt. of NCT
Delhi High Court · (2017) 2 ADDelhi 693 : (2016) 235 DLT 59 : (2017) 59 GST 270
Delhi Tax on Luxuries Act, 1996 - Section 3(5)Delhi Tax on Luxuries Rules, 1996 - Rule 3(2)(b)(ii)
High Courts06 Oct 2016Disposed Off
B.L. Kashyap and Sons Ltd. Vs Airport Authority of India
Delhi High Court · (2016) 234 DLT 14
Arbitration and Conciliation Act, 1996 - Section 11(6)Contract Act, 1872 - Section 28
High Courts06 Oct 2016Disposed Off
Abro Industries, Inc. Vs Dhirish Nimbawat
Delhi High Court · (2016) 234 DLT 582 : (2017) 70 PTC 570 : (2017) 3 RAJ 368
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 10, Order 8 Rule 10Trade Marks Act, 1999 - Section 29(2)
High Courts06 Oct 2016Allowed
Sarla Vs Union of India
Delhi High Court · (2016) 4 ACC 305 : (2017) 1 ADDelhi 178 : (2017) 1 TAC 319
Railways Act, 1989 — Section 123(c)(2), 124A
High Courts05 Oct 2016Partly Allowed
World Wrestling Entertainment Inc. Vs M/s. Reshma Collection
Delhi High Court · (2017) 237 DLT 197 : (2017) 70 PTC 550
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 11 (6), Section 2(zg), Section 29(2), Section 29(3)
High Courts05 Oct 2016Dismissed
South Delhi Municipal Corporation Vs Bharat Bhushan Jain
Delhi High Court · (2017) 236 DLT 452
Constitution of India, 1950 - Article 226, Article 226, Article 227Delhi High Court Act, 1966 - Section 5Delhi Municipal Corporation Act, 1957 - Section 332, Section 333, Section 337, Section 347B(1)(g)
High Courts05 Oct 2016Dismissed
Bhim Shankar Thakur - Petitioner @HASH Delhi University And Another
Delhi High Court · (2016) 4 RSJ 470
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Allowed
North Delhi Municipal Corporation - Appellant @HASH Prashant Narula and Others
Delhi High Court · (2016) 234 DLT 56 : (2016) 160 DRJ 113
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37, Section 38
High Courts05 Oct 2016Dismissed
Enter Tech Entertainment Private Limited - Petitioner @HASH Blueair India Pvt. Ltd.
Delhi High Court · (2016) 234 DLT 80 : (2017) 2 RAJ 688
Arbitration and Conciliation Act, 1996 - Section 9Specific Relief Act, 1963 - Section 41(e), Section 42