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Delhi High Court judgments, 2016

2,648 judgments · page 18 of 133

High Courts19 Oct 2016Disposed Off

Arvind Kejriwal - Petitioner @HASH Arun Jaitley and Others

Delhi High Court · (2016) 9 ADDelhi 15 : (2017) 2 AICLR 57 : (2017) 1 CriCC 43 : (2016) 234 DLT 40 : (2016) 4 JCC 2761

Civil Procedure Code, 1908 (CPC) - Section 10Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 300, Section 482
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High Courts19 Oct 2016Disposed Off

Rakesh Kumar Gaur Vs State

Delhi High Court · (2016) 235 DLT 4

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 354, Section 451, Section 506, Section 509
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High Courts18 Oct 2016Dismissed

Kanwar Bhan - Petitioner @HASH State and Others

Delhi High Court · (2017) 1 CriCC 525 : (2016) 234 DLT 125 : (2017) 1 DMC 279 : (2016) 4 JCC 2446

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 195(1)(b)(ii), Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 465, Section 467, Section 471
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