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Delhi High Court judgments, 2016

2,648 judgments · page 16 of 133

High Courts25 Oct 2016Allowed

Anand Singh Vs State

Delhi High Court · (2017) 2 CriCC 303 : (2017) 236 DLT 430

Criminal Procedure Code, 1973 (CrPC) - Section 311Evidence Act, 1872 - Section 118, Section 165, Section 165Penal Code, 1860 (IPC) - Section 302
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High Courts25 Oct 2016Dismissed

Vivek Garg Vs State

Delhi High Court · (2016) 235 DLT 6

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Representation of the People Act, 1951 - Section 77, Section 78
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High Courts25 Oct 2016Disposed Off

Sweety Gupta Vs Neety Gupta

Delhi High Court · (2017) AIRCC 344 : (2016) 160 DRJ 93

Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 9, Order 9 Rule 13, Order 9 Rule 6Evidence Act, 1872 - Section 114General Clauses Act, 1897 - Section 27
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High Courts24 Oct 2016Dismissed

Neena Vs Yogesh Sharma

Delhi High Court · (2017) 1 CivCC 689 : (2016) 234 DLT 564 : (2017) 2 PLR 14

Hindu Marriage Act, 1955 - Section 13(1)(ia)
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