High Courts21 Oct 2016Allowed
Sushila Devi - Petitioner @HASH Commissioner of Income Tax-Xii
Delhi High Court · (2016) 9 ADDelhi 701 : (2017) 292 CurTR 116 : (2016) 234 DLT 253
Income Tax Act, 1961 - Section 132
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 17 of 133
High Courts21 Oct 2016Dismissed
Sandhya Kumari - Appellant @HASH Manish Kumar
Delhi High Court · (2016) 9 ADDelhi 293 : (2016) 234 DLT 381 : (2016) 3 DMC 844
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts21 Oct 2016Allowed
Nirog Pharma Pvt. Ltd. Vs Umesh Gupta
Delhi High Court · (2017) 2 ADDelhi 144 : (2016) 235 DLT 354 : (2017) 69 PTC 336 : (2017) 3 RAJ 509
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10Copyright Act, 1957 - Section 2(c)Trade Marks Act, 1999 - Section 29(b)
High Courts21 Oct 2016Dismissed
Delhi Development Authority Vs Birender Singh
Delhi High Court · (2016) 160 DRJ 167
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 Oct 2016Allowed
Rajender Kumar Vs Nandini
Delhi High Court · (2017) 1 CivCC 840 : (2016) 234 DLT 488 : (2017) 2 PLR 4
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts21 Oct 2016Dismissed
Shri Chand Vs Delhi Development Authority
Delhi High Court · (2016) 234 DLT 341 : (2016) 160 DRJ 322
Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(e), Section 9Punjab Tenancy Act, 1887 - Section 1(2)
High Courts20 Oct 2016Dismissed
Hythro Power Corporation Limited Vs Regional Provident Fund Commissioner
Delhi High Court · (2017) 152 FLR 661 : (2017) LabLR 6
Constitution of India, 1950 - Article 226
High Courts20 Oct 2016Dismissed
Tej Narain @ Narain Vs State
Delhi High Court · (2017) 2 ADDelhi 201 : (2016) 4 JCC 2427 : (2017) 1 RCRCriminal 367
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 366
High Courts20 Oct 2016Dismissed
Noor Fatma - Petitioner @HASH The State Govt. NCT of Delhi and Ors
Delhi High Court · (2016) 9 ADDelhi 417 : (2016) 4 JCC 2500
Penal Code, 1860 (IPC) - Section 395
High Courts20 Oct 2016Dismissed
Steel Authority of India Ltd. - Petitioner @HASH British Marine PLC.
Delhi High Court · (2016) 6 ArbiLR 189 : (2016) 234 DLT 99 : (2017) 2 RAJ 752
Arbitration and Conciliation Act, 1996 - Section 12(1), Section 13, Section 14(1)(a), Section 5
High Courts20 Oct 2016Disposed Off
Girish Pandey and ors - Petitioner @HASH State and anr
Delhi High Court · (2016) 9 ADDelhi 549
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts20 Oct 2016Disposed Off
Western Digital Technologies Inc Vs Mr. Ashish Kumar
Delhi High Court · (2016) 68 PTC 554 : (2017) 3 RAJ 711
Trade Marks Act, 1999 - Section 29
High Courts20 Oct 2016Dismissed
Central Secretariat Stenographers Service Association Vs Union of India
Delhi High Court · (2017) 3 ADDelhi 59 : (2016) 235 DLT 227
Central Secretariat Stenographers Service Rules, 1962 - Rule 2(c)Constitution of India, 1950 - Article 226
High Courts20 Oct 2016Disposed Off
Manpreet Singh Bhatia - Appellant @HASH Sumita Bhatia
Delhi High Court · (2017) 1 CivCC 273 : (2016) 234 DLT 95 : (2017) 1 DMC 417 : (2017) 1 PLR 26
Hindu Marriage Act, 1955 - Section 24
High Courts20 Oct 2016Allowed
Rai Singh Vs Union of India
Delhi High Court · (2016) 234 DLT 581
Civil Procedure Code, 1908 (CPC) - Section 151, Section 152, Section 153Land Acquisition Act, 1894 - Section 54
High Courts19 Oct 2016Disposed Off
Hari Om Sharma Vs Kulachi Hansraj Model School
Delhi High Court · (2017) LabLR 3
High Courts19 Oct 2016Dismissed
Angle Infrastructure Pvt. Ltd. Vs M/s. Capital Builders
Delhi High Court · (2017) 1 ArbiLR 36
Arbitration and Conciliation Act, 1996 - Section 11
High Courts19 Oct 2016Dismissed
Imran Vs State
Delhi High Court · (2017) 1 JCC 337
Penal Code, 1860 (IPC) - Section 376
High Courts19 Oct 2016Dismissed
Samay Singh Vs State
Delhi High Court · (2017) 1 JCC 355
Penal Code, 1860 (IPC) - Section 376, Section 511
High Courts19 Oct 2016Disposed Off
Ruksar - Appellant @HASH Govt. of NCT of Delhi
Delhi High Court · (2016) 9 ADDelhi 545 : (2016) 4 JCC 2311
Penal Code, 1860 (IPC) - Section 376, Section 506