COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 32 of 133

High Courts01 Sept 2016Disposed Off

YAHOO! INC Vs Sanjay Patel

Delhi High Court · (2017) 1 ADDelhi 603 : (2017) AIR(Delhi) 65 : (2016) 233 DLT 42 : (2017) 69 PTC 584 : (2017) 1 RAJ 589

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(1)(zg)

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High Courts31 Aug 2016Disposed Off

State Bank of India Vs M/s. Malini Management And Consultancy Pvt. Ltd.

Delhi High Court · (2016) 3 RajdhaniLR 398

Evidence Act, 1872 - Section 115Interest Act, 1978 - Section 3

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High Courts31 Aug 2016Disposed Off

Gurvinder Singh Vs State of NCT of Delhi

Delhi High Court · (2016) 8 ADDelhi 502 : (2016) 235 DLT 13 : (2016) 3 JCC 2020

Criminal Procedure Code, 1973 (CrPC) — Section 190

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High Courts31 Aug 2016Allowed

Brijesh Kumar Gupta Vs State

Delhi High Court · (2016) 8 ADDelhi 709 : (2016) 8 ADDelhi 56

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts31 Aug 2016Dismissed

V.K. Sood Engineers and Contractors - Petitioner @HASH Northern Railways

Delhi High Court · (2016) 8 ADDelhi 757 : (2017) 2 RAJ 365

Arbitration and Conciliation Act, 1996 - Section 11(6), Section 9

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High Courts31 Aug 2016Dismissed

Sudesh - Appellant @HASH Suresh Solanki

Delhi High Court · (2016) 233 DLT 752

Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 9

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High Courts31 Aug 2016Disposed Off

Central Press Pvt. Ltd. Vs Union Of India

Delhi High Court · (2016) 342 ELT 63

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High Courts31 Aug 2016Disposed Off

Verizon Trademark Services LLC Vs Bhabani Sankar Swain

Delhi High Court · (2016) 68 PTC 504 : (2017) 3 RAJ 679

Trade Marks Act, 1999 - Section 102, Section 135, Section 29

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High Courts31 Aug 2016Allowed

Dr. Jang Bahadur Singh Vs Jasmohan Singh

Delhi High Court · (2016) 8 ADDelhi 483 : (2016) 233 DLT 526 : (2016) 160 DRJ 176

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 13, 44A, 47

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High Courts31 Aug 2016Dismissed

Principal Commissioner of Income Tax Vs Softline Creations Pvt. Ltd.

Delhi High Court · (2016) 387 ITR 636

Income Tax Act, 1961 — Section 68

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High Courts30 Aug 2016Dismissed

CT/GD Narendra Kumar Vs Sh. N.K. Raghupathi

Delhi High Court · (2016) 8 ADDelhi 15

Contempt of Courts Act, 1971 — Section 2(b)

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High Courts30 Aug 2016Dismissed

Sh. Mukesh Kumar Vs Smt. Pavitra

Delhi High Court · (2016) 8 ADDelhi 44

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, 100

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High Courts30 Aug 2016Partly Allowed

Om Prakash Kaushik Vs Radhey Mohan

Delhi High Court · (2016) 8 ADDelhi 183

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts30 Aug 2016Dismissed

Gulf Dth Fz Llc Vs Dishtv India Limited

Delhi High Court · (2016) 8 ADDelhi 266

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 5 Rule 1Commercial Courts Act — Section 1(3), 15, 2(1)(c)

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High Courts30 Aug 2016Allowed

Staar Surgical Company Vs Care Group India

Delhi High Court · (2016) 68 PTC 105 : (2017) 1 RAJ 726

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 27, 29, 45

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High Courts30 Aug 2016Disposed Off

Arbind Modi Vs Union of India

Delhi High Court · (2016) 8 ADDelhi 357

Constitution of India, 1950 — Article 226

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High Courts30 Aug 2016Dismissed

Indian Telephone Industries Vs Bharat Photo Circuits Ltd.

Delhi High Court · (2017) 1 ADDelhi 349 : (2016) 233 DLT 562

Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 481, 555

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High Courts29 Aug 2016Dismissed

Nanhe @ Lanka Vs State (GNCT of Delhi)

Delhi High Court · (2016) 3 JCC 1982

Criminal Procedure Code, 1973 (CrPC) — Section 307Evidence Act, 1872 — Section 118

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High Courts29 Aug 2016Dismissed

Salauddin @ Raja Vs The State (NCT of Delhi)

Delhi High Court · (2016) 3 JCC 1987

Criminal Procedure Code, 1973 (CrPC) — Section 482, 497(1)

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High Courts29 Aug 2016Disposed Off

Rajeev Kumar Vs State

Delhi High Court · (2016) 3 JCC 2083 : (2016) 3 JCC 1959

Criminal Procedure Code, 1973 (CrPC) — Section 397

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