High Courts24 Aug 2016Allowed
Ranbir Singh Tyagi Vs State NCT of Delhi
Delhi High Court · (2016) 8 ADDelhi 65 : (2016) 233 DLT 580 : (2016) 3 JCC 1998
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 34 of 133
High Courts23 Aug 2016Dismissed
Rajesh Kumar Malhotra Vs Shishupal Malhotra
Delhi High Court · (2016) 235 DLT 196
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts23 Aug 2016Disposed Off
Abhishek Agrawalla Vs Commissioner of Customs
Delhi High Court · (2016) 341 ELT 43
High Courts23 Aug 2016Dismissed
Reckitt Benckiser (India) Pvt. Ltd. Vs Gillete India Ltd.
Delhi High Court · (2017) 2 ADDelhi 172 : (2016) 233 DLT 189 : (2016) 68 PTC 67 : (2017) 2 RAJ 208
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 19(1)(a)
High Courts23 Aug 2016Disposed Off
Central Board of Trustees EPF Vs St. Michaels School Durgapur
Delhi High Court · (2017) 1 CLR 129 : (2016) 151 FLR 585 : (2017) LabLR 184 : (2016) LabLR 1135 : (2017) 1 LLJ 172 : (2017) 1 LLN 391
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7QE
High Courts23 Aug 2016Dismissed
Sukhdev Vs Habitat World At India
Delhi High Court · (2016) 3 CLR 677 : (2017) 152 FLR 45
Industrial Disputes Act, 1947 — Section 10(1)
High Courts23 Aug 2016Disposed Off
Kandula Subramaniam Vs Krishnakoli Datta
Delhi High Court · (2016) 7 ADDelhi 237 : (2016) 160 DRJ 141
Hindu Marriage Act, 1955 - Section 26
High Courts22 Aug 2016Dismissed
Rajendra Prasad - Appellant @HASH C. Ramesh
Delhi High Court · (2017) 1 ADDelhi 513 : (2016) 233 DLT 362
High Courts22 Aug 2016Dismissed
Gaurav Vs State (NCT Of Delhi)
Delhi High Court · (2017) 1 ADDelhi 77
Penal Code, 1860 (IPC) - Section 186, Section 332, Section 34, Section 353, Section 395, Section 397
High Courts22 Aug 2016Disposed Off
Orion Security Solutions Pvt. Ltd. Vs Govt. of NCT of Delhi
Delhi High Court · (2017) 2 ADDelhi 405 : (2016) 233 DLT 181
Constitution of India, 1950 — Article 14, 226
High Courts22 Aug 2016Disposed Off
Ircon International Limited Vs Simplex Projects Limited
Delhi High Court · (2016) 6 ArbiLR 61 : (2016) 159 DRJ 366 : (2017) 2 RAJ 137
Arbitration and Conciliation Act, 1996 — Section 17, 37
High Courts22 Aug 2016Allowed
Mala Bhagat Bali Vs State
Delhi High Court · (2016) 159 DRJ 390
Limitation Act, 1963 — Section 5Succession Act, 1925 — Section 276
High Courts19 Aug 2016Dismissed
Renu Yadav - Appellant @HASH Arun Singh Yadav
Delhi High Court · (2016) 234 DLT 289 : (2017) 1 DMC 305
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts19 Aug 2016Dismissed
Payal Abdullah & Ors. Vs Union of India & Ors.
Delhi High Court · (2016) 4 RCRCivil 150
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5
High Courts17 Aug 2016Disposed Off
Shekhar Shah Vs Government of Maharashtra
Delhi High Court · (2017) 1 ADDelhi 530 : (2016) 233 DLT 32 : (2016) 159 DRJ 454 : (2017) 1 RCRCivil 31 : (2016) 2 RCRRent 357
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(12)
High Courts17 Aug 2016Disposed Off
Balbir S. Tomar Vs Union of India
Delhi High Court · (2016) 10 ADDelhi 583 : (2016) 232 DLT 669 : (2016) 159 DRJ 443
Indian Medical Council (Professional Conduct, Etiquette and Ethics) Regulations, 2002 — Chapter 7, 8Indian Medical Council Act, 1956 — Section 3(1)(b)
High Courts17 Aug 2016Disposed Off
Gauri Grover Vs Government of NCT of Delhi
Delhi High Court · (2016) 232 DLT 665
High Courts17 Aug 2016Dismissed
Union of India Vs Associated Construction Co.
Delhi High Court · (2016) 6 ArbiLR 73
Arbitration and Conciliation Act, 1996 — Section 31(7), 34
High Courts17 Aug 2016Allowed
Vardhman Buildtech Pvt. Ltd. Vs Vardhman Properties Ltd.
Delhi High Court · (2016) 233 DLT 25 : (2017) 1 RAJ 558
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 — Section 17, 18, 29, 8