High Courts29 Jul 2016Dismissed
Raj Pal Saini Vs Kamla
Delhi High Court · (2016) 151 FLR 302 : (2016) LabLR 1168 : (2016) 3 LLJ 726
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 41 of 133
High Courts28 Jul 2016Disposed Off
Societe Des Produits Nestle S.A. Vs Essar Industries
Delhi High Court · (2016) 158 DRJ 712 : (2016) 67 PTC 678 : (2017) 1 RAJ 313
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1(10)
High Courts28 Jul 2016Disposed Off
Music Broadcast Limited Vs Axis Bank
Delhi High Court · (2016) 158 DRJ 709 : (2016) 67 PTC 638 : (2017) 1 RAJ 232
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Copyright Act, 1957 — Section 31(1)(b)
High Courts28 Jul 2016Allowed
Aditya Birla Nuvo Limited Vs M/s R.S. Sales Corporation
Delhi High Court · (2016) 9 ADDelhi 218 : (2016) 232 DLT 156 : (2016) 158 DRJ 705 : (2016) 67 PTC 520 : (2016) 6 RAJ 564
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts28 Jul 2016Dismissed
National Co-Operative Consumers Federation of India Ltd. Vs Emmsons Gulf DMCC
Delhi High Court · (2016) 232 DLT 10
Arbitration and Conciliation Act, 1996 — Section 34
High Courts28 Jul 2016Disposed Off
Amardeep Sharma Vs State
Delhi High Court · (2016) 233 DLT 8
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420
High Courts28 Jul 2016Dismissed
Oriental Bank of Commerce Vs M/S. ICICI Bank Ltd.
Delhi High Court · (2016) 232 DLT 79
Constitution of India, 1950 - Article 226
High Courts28 Jul 2016Disposed Off
Steria (India) Ltd. Vs Commissioner of Income-Tax-VI
Delhi High Court · (2016) 288 CurTR 694 : (2016) 386 ITR 390
High Courts27 Jul 2016Allowed
Shine Travels & Cargo Pvt. Ltd. Vs Mitisui Prime Advanced Composite India Ltd
Delhi High Court · (2016) 7 ADDelhi 515 : (2016) 232 DLT 499 : (2017) 1 RAJ 428
Arbitration and Conciliation Act, 1996 — Section 11
High Courts27 Jul 2016Dismissed
Captain Charmaine Kaula Vs Ratan Kaula
Delhi High Court · (2016) 8 ADDelhi 157
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86, Order 21 Rule 89, Order 21 Rule 90
High Courts27 Jul 2016Disposed Off
Manju Sharma - Petitioner @HASH Union of India and Another
Delhi High Court · (2016) 234 DLT 93
High Courts27 Jul 2016Allowed
In re : Nine Dot Nine Interactive Private Limited
Delhi High Court · (2016) 199 CompCas 386
Companies Act, 1956 - Section 391, Section 392, Section 394
High Courts27 Jul 2016Disposed Off
Gulab Vs State of N.C.T. of Delhi
Delhi High Court · (2016) 233 DLT 8
Penal Code, 1860 (IPC) — Section 376
High Courts27 Jul 2016Dismissed
Yogita Dasgupta Vs Kaustav Dasgupta
Delhi High Court · (2016) 10 ADDelhi 320 : (2016) 232 DLT 460 : (2016) 3 RajdhaniLR 72
Benami Transactions (Prohibition) Act, 1988 — Section 3(2)(a), 4
High Courts27 Jul 2016Disposed Off
Justice For All Vs Govt of NCT of Delhi
Delhi High Court · (2016) 159 DRJ 1
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 17(3)
High Courts27 Jul 2016Dismissed
Union of India Vs Hardy Exploration & Production (India) Inc.
Delhi High Court · (2016) 10 ADDelhi 330 : (2016) 4 ArbiLR 288 : (2016) 232 DLT 384 : (2016) 159 DRJ 291 : (2017) 1 RAJ 387
Arbitration and Conciliation Act, 1996 - Section 34, 37(2)Uncitral Model Law, 1985 - Article 31(3), 33
High Courts27 Jul 2016Disposed Off
Lepakshi Emporium Vs Employees State Insurance Corporation
Delhi High Court · (2016) 3 CLR 203 : (2016) 232 DLT 14 : (2016) 150 FLR 944 : (2016) 4 LLJ 171
Employees State Insurance Act, 1948 - Section 39, 40, 90
High Courts27 Jul 2016Disposed Off
Rahul Vs State
Delhi High Court · (2016) 3 JCC 1827
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363
High Courts27 Jul 2016Disposed Off
M/s Allied Blenders & Distillers Pvt Ltd. Vs R.K. Distilleries Pvt Ltd.
Delhi High Court · (2016) 10 ADDelhi 245 : (2016) 232 DLT 45 : (2016) 158 DRJ 706 : (2016) 67 PTC 563
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, 20(c)
High Courts26 Jul 2016Dismissed
Govt Of Nct Of Delhi And Anr Vs Vijay Kumar Jha
Delhi High Court · (2016) 07 DEL CK 0212
Constitution of India, 1950 — Article 226Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(6)Prevention of Corruption Act, 1988 — Section 8, 12, 13