High Courts25 Jul 2016Disposed Off
Dugar Overseas Pvt. Ltd. Vs Union of India
Delhi High Court · (2016) 339 ELT 354
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 43 of 133
High Courts25 Jul 2016Disposed Off
Pooja Singh Vs Bloom Public School
Delhi High Court · (2016) 5 SLR 415
Constitution of India, 1950 — Article 14, 226
High Courts25 Jul 2016Allowed
Subedar Yusuf Ali Vs Union of India
Delhi High Court · (2016) 5 SLR 194
Constitution of India, 1950 — Article 14, 16, 226
High Courts25 Jul 2016Disposed Off
Major Anamdeep Singh Dhingra Vs Union of India
Delhi High Court · (2016) 5 SLR 352
Constitution of India, 1950 — Article 16, 226
High Courts25 Jul 2016Allowed
Rajender Kumar Vs UOI
Delhi High Court · (2016) 9 ADDelhi 175 : (2016) 232 DLT 562 : (2016) 5 SLR 420
Central Industrial Security Force Rules, 1969 — Rule 31(b)Constitution of India, 1950 — Article 226
High Courts25 Jul 2016Disposed Off
Worldline Tradex Pvt. Ltd. Vs Commissioner of Customs (Import)
Delhi High Court · (2016) 340 ELT 174
High Courts25 Jul 2016Disposed Off
Rahul Vs Union Of India
Delhi High Court · (2016) LIC 3576 : (2016) 5 SLR 197
Railway Protection Force Act, 1957 — Section 6
High Courts25 Jul 2016Disposed Off
Sachin Basoya Vs State
Delhi High Court · (2016) 4 JCC 2714
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 143, Section 147, Section 148, Section 149, Section 308, Section 326, Section 506
High Courts25 Jul 2016Dismissed
Navdeep Kumar Vs Sunita Jain
Delhi High Court · (2016) 3 JCC 1778
Penal Code, 1860 (IPC) - Section 380, 441, 448, 451, 506
High Courts25 Jul 2016Disposed Off
Indorama Synthetics (India) Ltd. Vs Additional Commissioner of Income-Tax
Delhi High Court · (2016) 7 ADDelhi 505 : (2016) 290 CurTR 176 : (2016) 386 ITR 665
Income Tax Act, 1961 - Section 92CA
High Courts25 Jul 2016Allowed
Meera Devi Vs Jitender
Delhi High Court · (2016) 3 ACC 654 : (2016) 4 TAC 303 : (2016) 2 TNMAC 313
Motor Vehicles Act, 1988 - Section 165, 168, 169
High Courts23 Jul 2016Disposed Off
Rahee Infra Tech Limited Vs GMR Infrastructure Limited
Delhi High Court · (2016) 232 DLT 7
Constitution of India, 1950 — Article 226
High Courts22 Jul 2016Dismissed
Anil Kumar Vs Anuradha Singh
Delhi High Court · (2016) 9 ADDelhi 213 : (2016) 167 AIC 726 : (2016) 232 DLT 150
Limitation Act, 1963 — Article 3Partnership Act, 1932 — Section 69
High Courts22 Jul 2016Allowed
Vaiso Jain Vs NDMC
Delhi High Court · (2016) 232 DLT 432 : (2016) 159 DRJ 14
High Courts22 Jul 2016Dismissed
Cheran Enterprises Pvt. Ltd. Vs Data Access India Ltd.
Delhi High Court · (2016) 199 CompCas 421
Companies Act, 1956 - Section 433(e), Section 434
High Courts22 Jul 2016Dismissed
Sml Isuzu Ltd. Vs Union of India
Delhi High Court · (2016) 340 ELT 643
High Courts22 Jul 2016Disposed Off
Sumitomo Corporation India Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2016) 387 ITR 611
Income Tax Act, 1961 — Section 92C(1)Income Tax Rules, 1962 — Rule 10B(l)(e)
High Courts22 Jul 2016Allowed
Municipal Corporation of Delhi Vs Abdul Kabeer (Deceased) Through Lrs
Delhi High Court · (2016) 9 ADDelhi 384 : (2016) 232 DLT 525
Administration of Evacuee Property Act, 1950 — Section 16, 46
High Courts22 Jul 2016Disposed Off
Mahanagar Telephone Nigam Ltd. Vs Premwati
Delhi High Court · (2016) 3 CLR 200
High Courts22 Jul 2016Allowed
Nutan Tyagi Vs Nirmala Dabas
Delhi High Court · (2016) 232 DLT 60
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2, Order 22 Rule 1(3)(b), Order 22 Rule 1(4), Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 - Section 52, 53A