High Courts20 Jul 2016Dismissed
Sonu Khanna Vs Isha Sharma
Delhi High Court · (2016) 232 DLT 9
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 45 of 133
High Courts20 Jul 2016Dismissed
Veena Rani Vs Renu Kapoor
Delhi High Court · (2016) ACD 853 : (2016) 3 JCC 145
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Jul 2016Dismissed
Delhi Subordinate Services Selection Board Vs Praveen Kumar
Delhi High Court · (2017) 3 ADDelhi 90 : (2016) 232 DLT 185
Constitution of India, 1950 — Article 226
High Courts20 Jul 2016Dismissed
Rajneesh Kumar Singh - Petitioner @HASH State (Govt. of NCT)
Delhi High Court · (2016) 233 DLT 15
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, Section 406, Section 420
High Courts20 Jul 2016Dismissed
Anil Bhatia - Petitioner @HASH State and Another
Delhi High Court · (2016) 233 DLT 12
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420
High Courts20 Jul 2016Disposed Off
Kailash Babu Gupta Vs Lokesh Kumar Srivastava
Delhi High Court · (2016) 07 DEL CK 0144
High Courts20 Jul 2016Disposed Off
M.S. Shoes East Ltd. Vs Union of India
Delhi High Court · (2016) 338 ELT 668 : (2017) 59 GST 107
High Courts20 Jul 2016Allowed
Overseas Air Cargo Services Vs Commr. of Cus. (General), New Delhi
Delhi High Court · (2016) 9 ADDelhi 27 : (2016) 340 ELT 119
High Courts20 Jul 2016Dismissed
Sardar Jarnail Singh Vs Sardar Amarjit Singh
Delhi High Court · (2016) 10 ADDelhi 129 : (2016) 167 AIC 709 : (2016) 232 DLT 470
High Courts20 Jul 2016Disposed Off
Aman Kaushik Vs Union of India
Delhi High Court · (2016) 5 SLR 443
Constitution of India, 1950 — Article 226
High Courts20 Jul 2016Allowed
Himanshi Vs Govt. of NCT of Delhi
Delhi High Court · (2016) 234 DLT 13 : (2016) 5 SLR 192
Constitution of India, 1950 — Article 14, 226Delhi Education Act, 1973 — Section 3(1)Delhi School Education Rules, 1973 — Rule 43
High Courts20 Jul 2016Disposed Off
Harbans Singh Vs Government of NCT of Delhi
Delhi High Court · (2016) 7 ADDelhi 201
High Courts20 Jul 2016Dismissed
Eliamma Sebastian Vs NCT of Delhi
Delhi High Court · (2016) 7 ADDelhi 317
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts19 Jul 2016Dismissed
Staar Surgical Company Vs Polymer Technologies International
Delhi High Court · (2017) 1 MIPR 32
Trade Marks Act, 1999 - Section 29(4)
High Courts19 Jul 2016Disposed Off
Escorts Construction Equipment Ltd. Vs Action Construction Equipment Pvt. Ltd.
Delhi High Court · (2016) 158 DRJ 708 : (2016) 67 PTC 637 : (2017) 1 RAJ 193
High Courts19 Jul 2016Disposed Off
Suren Uppal Vs Union of India
Delhi High Court · (2016) 232 DLT 440
Constitution of India, 1950 — Article 226
High Courts19 Jul 2016Disposed Off
Mrs. Soni Dave - Plaintiff @HASH M/s Trans Asian Industries Expositions Pvt. Ltd. - Defendant
Delhi High Court · (2016) AIR(Delhi) 186
High Courts19 Jul 2016Allowed
Gauvind Pathak and Another - Petitioners @HASH State Govt. of NCT of Delhi and Another
Delhi High Court · (2016) 233 DLT 11
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 34, Section 406, Section 498A
High Courts19 Jul 2016Disposed Off
S.C. Aggarwal Vs B.K. Goel
Delhi High Court · (2016) 7 ADDelhi 477
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts19 Jul 2016Allowed
Puja Dubey Vs Union of India
Delhi High Court · (2017) 1 ADDelhi 161 : (2016) 232 DLT 478
Constitution of India, 1950 — Article 226