CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 47 of 133

High Courts15 Jul 2016Disposed Off

OK Play India Limited Vs Mayank Aggarwal

Delhi High Court · (2016) 10 ADDelhi 259 : (2016) 233 DLT 234 : (2016) 158 DRJ 711 : (2017) 1 MIPR 176 : (2016) 67 PTC 665 : (2017) 1 RAJ 266

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 — Section 14, 15, 2(c)Designs Act, 2000 — Section 11, 2(c), 6(1)
Read judgment
High Courts15 Jul 2016Disposed Off

Sunil Vs State NCT of Delhi

Delhi High Court · (2016) 10 ADDelhi 277

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 308, Section 323, Section 34
Read judgment
High Courts15 Jul 2016Disposed Off

Kamal Bhardwaj Vs State (NCT of Delhi)

Delhi High Court · (2016) 10 ADDelhi 631 : (2016) 168 AIC 714 : (2016) 4 CriCC 359 : (2017) 1 Crimes 615 : (2016) 232 DLT 603 : (2017) 2 ECrC 159

Criminal Procedure Code, 1973 (CrPC) — Section 227, 328, 329, 329, 330Penal Code, 1860 (IPC) — Section 84, 84Protection of Children from Sexual Offences Act, 2012 — Section 8
Read judgment
High Courts15 Jul 2016Disposed Off

Vikas Sharma Vs Monica

Delhi High Court · (2016) 159 DRJ 28

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 417
Read judgment
High Courts14 Jul 2016Dismissed

Boby Vs State (NCT of Delhi)

Delhi High Court · (2017) ALLMRCri 232 : (2016) 234 DLT 1

Penal Code, 1860 (IPC) - Section 323Protection of Children from Sexual Offences Act, 2012 - Section 10, Section 7, Section 9(m), Section 9(n)
Read judgment