High Courts24 Nov 2016Allowed
Ved Praksh Dubey Vs M/s Maheshwari Gas Service
Delhi High Court · (2017) 1 ADDelhi 572 : (2016) 235 DLT 638 : (2017) 152 FLR 27
Industrial Disputes Act, 1947 - Section 36(3)
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 9 of 133
High Courts24 Nov 2016Dismissed
Murti Devi Vs Union of India
Delhi High Court · (2017) 3 ADDelhi 23 : (2016) 235 DLT 240
Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Dismissed
B.L. Kapur Memorial Hospital Vs Kothari Associates Pvt. Ltd.
Delhi High Court · (2016) 10 ADDelhi 595
Arbitration and Conciliation Act, 1996 - Section 34
High Courts24 Nov 2016Dismissed
Globe Ground India Employees Union Vs Lufthansa German Airlines
Delhi High Court · (2017) 2 ADDelhi 593 : (2016) 235 DLT 7 : (2017) 152 FLR 469 : (2017) LIC 353
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Industrial Disputes Act, 1947 - Section 18(3)(b)
High Courts23 Nov 2016Disposed Off
Yogendra Kumar Modi Vs M.K. Modi
Delhi High Court · (2017) 171 AIC 634 : (2017) 236 DLT 140
Civil Procedure Code, 1908 (CPC) - Order 37, Section 11
High Courts23 Nov 2016Disposed off
Soni Vs Shri Ram General Insurance Co. Ltd.
Delhi High Court · (2017) 2 ACC 343
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts23 Nov 2016Allowed
Door Deco Industries Vs Customs, Central Excise and Service Tax
Delhi High Court · (2017) 3 ADDelhi 64 : (2016) 235 DLT 689 : (2017) 346 ELT 323 : (2017) 59 GST 230
Central Excises and Salt Act, 1944 - Section 31(c), Section 32E
High Courts23 Nov 2016Disposed Off
Tenzin Tselha Vs Union of India
Delhi High Court · (2017) 171 AIC 614 : (2016) 235 DLT 550
Citizenship Act, 1955 - Section 3
High Courts23 Nov 2016Allowed
Jai Prakash alias Guddu Vs State (Govt. of NCT) of New Delhi
Delhi High Court · (2017) 1 ADDelhi 1 : (2017) 2 AICLR 383 : (2017) 1 CriCC 90 : (2016) 234 DLT 673 : (2016) 160 DRJ 399 : (2016) 4 JCC 2611
Penal Code, 1860 (IPC) - Section 302, Section 307
High Courts22 Nov 2016Allowed
Directorate of Revenue Intelligence Vs Amit Kumar
Delhi High Court · (2017) 236 DLT 18
Criminal Procedure Code, 1973 (CrPC) - Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 60, Section 60(3), Section 8
High Courts22 Nov 2016Disposed off
South Delhi Municipal Corporation Vs Shri Ghanshyam Dass Seth
Delhi High Court · (2017) 236 DLT 581
Delhi Municipal Corporation Act, 1957 - Section 123-D, Section 152A
High Courts22 Nov 2016Disposed Off
Triune Projects Private Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2017) 291 CurTR 268
Income Tax Act, 1961 - Section 2(19A), Section 2(42C), Section 50B
High Courts22 Nov 2016Allowed
Principal Commissioner of Income-Tax Vs M/s. Super Malls Pvt. Ltd.
Delhi High Court · (2017) 291 CurTR 142 : (2017) 393 ITR 557
Income Tax Act, 1961 - Section 153C
High Courts22 Nov 2016Dismissed
Sh. Madanjit Kumar Vs Union of India
Delhi High Court · (2017) 236 DLT 2
Constitution of India, 1950 - Article 226
High Courts22 Nov 2016Disposed Off
Delhi University Contract Employees'' Union Vs University of Delhi
Delhi High Court · (2016) 235 DLT 657
High Courts22 Nov 2016Dismissed
Mr. PXXX Vs Ministry of Health and Family Welfare
Delhi High Court · (2016) 235 DLT 14
Constitution of India, 1950 - Article 226
High Courts22 Nov 2016Disposed Off
Hindustan Construction Co. Ltd. Vs Ircon International Ltd.
Delhi High Court · (2016) 235 DLT 9
Arbitration and Conciliation Act, 1996 - Section 11, Section 12
High Courts22 Nov 2016Allowed
Manoj Kumar Vs Pinki Rani
Delhi High Court · (2017) 3 ADDelhi 687 : (2017) 171 AIC 619 : (2017) 1 CivCC 323 : (2016) 235 DLT 375 : (2017) 1 HLR 628
Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 13(ib)
High Courts22 Nov 2016Allowed
Ami Lal Vs State of Delhi
Delhi High Court · (2017) 2 ADDelhi 303 : (2016) 235 DLT 337 : (2017) 1 DMC 153
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts22 Nov 2016Allowed
Harjit Kaur Vs Surinder Singh
Delhi High Court · (2016) 10 ADDelhi 340 : (2017) 170 AIC 702 : (2017) 1 CivCC 609 : (2016) 235 DLT 95 : (2017) 2 PLR 7 : (2017) 1 RajdhaniLR 41
Hindu Marriage Act, 1955 - Section 13(1)(ia)