High Courts01 Dec 2016Dismissed
Aravali Infrapower Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2017) 236 DLT 74 : (2017) 390 ITR 456
Income Tax Act, 1961 - Section 147, Section 148
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 7 of 133
High Courts01 Dec 2016Dismissed
Steel Authority of India Limited Vs M/s Everest Rolling Industries Private Limited
Delhi High Court · (2017) 1 ArbiLR 300 : (2017) 236 DLT 4 : (2017) 3 RAJ 648
Arbitration and Conciliation Act, 1996 - Section 34(3)Limitation Act, 1963 - Section 14
High Courts01 Dec 2016Disposed Off
Tantia-Ccil (Jv) Vs Union of India
Delhi High Court · (2017) 2 ArbiLR 156
Arbitration and Conciliation (Amendment) Act, 2015 - Section 26Arbitration and Conciliation Act, 1996 - Section 11, Section 12, Section 15
High Courts01 Dec 2016Dismissed
Mr. P.K.S. Shrivastava Vs Union of India
Delhi High Court · (2017) 1 SLJ 244
Constitution of India, 1950 - Article 226
High Courts01 Dec 2016Disposed Off
G.P. Sharma Vs M/s Jaipur Gems Palace
Delhi High Court · (2017) 1 AnWR 30
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 163-A, Section 166, Section 168, Section 173
High Courts01 Dec 2016Dismissed
Namita Singh Vs University of Delhi
Delhi High Court · (2017) 2 ADDelhi 189
Constitution of India, 1950 - Article 226
High Courts01 Dec 2016Disposed Off
Pfizer Limited and Another - Petitioners @HASH Union of India and Another
Delhi High Court · (2017) 236 DLT 5
Constitution of India, 1950 - Article 226Drugs and Cosmetics Act, 1940 - Section 26A, Section 33, Section 5, Section 7
High Courts01 Dec 2016Disposed Off
Ms. Uma Ghate Vs Mr. Umesh Phalpher
Delhi High Court · (2017) 1 ADDelhi 359 : (2017) AIR(Delhi) 24 : (2017) 1 CivCC 473 : (2016) 235 DLT 308 : (2016) 160 DRJ 475 : (2017) 1 PLR 5
Court Fees Act, 1872 - Article 17(vi)Hindu Succession Act, 1956 - Section 6Succession Act, 1925 - Section 180
High Courts01 Dec 2016Dismissed
Pinky Jain Vs M/s Ameya Universal Project Pvt. Ltd.
Delhi High Court · (2017) 2 ADDelhi 167 : (2016) 235 DLT 303
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Partnership Act, 1932 - Section 69
High Courts30 Nov 2016Allowed
Pradeep Arora Vs Samantha Kochhar
Delhi High Court · (2017) 1 ADDelhi 521 : (2017) 2 RAJ 354
Arbitration and Conciliation Act, 1996 - Section 34
High Courts30 Nov 2016Disposed Off
Vijay Bhushan Sharma @ Harshvardhan Sharma Vs State (Govt of NCT of Delhi)
Delhi High Court · (2017) 236 DLT 263
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts30 Nov 2016Disposed off
Sterlite Technologies Ltd. Vs Bharat Sanchar Nigam Ltd.
Delhi High Court · (2017) 1 ADDelhi 241
Arbitration and Conciliation Act, 1996 - Section 11, Section 16
High Courts30 Nov 2016Dismissed
Amarnath@Kallu Vs State
Delhi High Court · (2017) 1 ADDelhi 418
Penal Code, 1860 (IPC) - Section 308, Section 319, Section 320, Section 323, Section 34
High Courts30 Nov 2016Partly Allowed
Formula One World Championship Limited Vs Commissioner of Income Tax
Delhi High Court · (2017) 291 CurTR 24 : (2017) 390 ITR 199
Income Tax Act, 1961 - Section 19(1)(iv), Section 195
High Courts30 Nov 2016Dismissed
Mrs. Archana Aggarwal Vs Suresh Jindal
Delhi High Court · (2017) 2 ADDelhi 372 : (2016) 235 DLT 450 : (2017) 1 DMC 110
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts30 Nov 2016Dismissed
Army Welfare Housing Organisation Vs M/s Mathur & Kapare Associates Pvt. Ltd.
Delhi High Court · (2017) 1 ADDelhi 187 : (2017) 1 ArbiLR 114 : (2016) 235 DLT 329 : (2017) 161 DRJ 380 : (2017) 3 RAJ 522
Arbitration and Conciliation Act, 1996 - Section 14, Section 14, Section 4
High Courts30 Nov 2016Dismissed
State of Tamil Nadu Vs Union of India
Delhi High Court · (2017) 1 ADDelhi 256 : (2016) 10 ADDelhi 472
Constitution of India, 1950 - Article 226
High Courts30 Nov 2016Disposed Off
Rishi Aggarwal Vs M/s Vipul Infrastructure Developer Ltd.
Delhi High Court · (2016) 10 ADDelhi 577 : (2017) 171 AIC 621 : (2016) 235 DLT 460
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (a), Order 7 Rule 11 (d)Limitation Act, 1963 - Article 154
High Courts29 Nov 2016Dismissed
The Managing Committee of The Pinnacle School Vs Directorate of Education
Delhi High Court · (2017) 1 ADDelhi 37 : (2016) 235 DLT 570
High Courts28 Nov 2016Dismissed
The Principal St. Marys School Vs Rajendra Pratap Singh
Delhi High Court · (2017) 236 DLT 467
Constitution of India, 1950 - Article 226