COURT ARCHIVE

Delhi High Court judgments, 2016

2,648 judgments · page 6 of 133

High Courts06 Dec 2016Allowed

United Bank of India Vs Kamlesh Pratap Singh

Delhi High Court · (2017) 236 DLT 99 : (2017) 161 DRJ 349 : (2017) LIC 1058

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 - Section 19Indian Banks Association and Workmen Union, UBI (Employees) Pension Regulations, 1995 - Regulation 2(y), Regulation 29, Regulation 33

High Courts06 Dec 2016Disposed off

Sunnaren Seaways Inc. Vs Mstc Limited

Delhi High Court · (2017) 2 ArbiLR 146

Arbitration Act, 1940 - Section 35, Section 36

High Courts06 Dec 2016Dismissed

Principal Commissioner of Income-Tax Vs M/s. U.K. Paints (India) Pvt. Ltd.

Delhi High Court · (2017) 392 ITR 552 : (2017) 244 Taxman 309

Income Tax Act, 1961 - Section 14A

High Courts06 Dec 2016Disposed Off

Mehracosmetics Vs Ram Kumar Gulati

Delhi High Court · (2017) 69 PTC 419

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Trade Marks Act, 1999 - Section 29

High Courts06 Dec 2016Partly Allowed

Reliance General Insurance Co. Ltd. Vs Suman

Delhi High Court · (2017) 1 AnWR 58

Motor Vehicles Act, 1988 - Section 163-A, Section 166, Section 173

High Courts06 Dec 2016Dismissed

Sonu Sardar Vs The Union of India

Delhi High Court · (2017) 3 ADDelhi 7 : (2016) 235 DLT 530 : (2016) 160 DRJ 456

Constitution of India, 1950 - Article 226

High Courts06 Dec 2016Allowed

M/s. Lanco-Rani (JV) Vs National Highways Authority of India Limited

Delhi High Court · (2017) 2 ADDelhi 557 : (2017) 1 ArbiLR 265 : (2016) 235 DLT 509 : (2017) 3 RAJ 579

Arbitration and Conciliation Act, 1996 - Section 12(2), Section 34

High Courts06 Dec 2016Disposed Off

Vijay Kumar Rastogi Vs UP State Roadways Transport Corporation

Delhi High Court · (2017) 1 AnWR 139

Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173

High Courts05 Dec 2016Dismissed

United India Insurance Co. Ltd. Vs THDC India Limited

Delhi High Court · (2017) 236 DLT 183

Arbitration and Conciliation Act, 1996 - Section 34

High Courts05 Dec 2016Dismissed

Satish Verma Vs Sharbati Devi

Delhi High Court · (2017) 1 RentLR 159

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts05 Dec 2016Dismissed

Mr. S.N. Sahu Vs Chairman, Rajya Sabha

Delhi High Court · (2017) 237 DLT 10

Constitution of India, 1950 - Article 226

High Courts05 Dec 2016Dismissed

Athar Vs Awadh Narayan

Delhi High Court · (2017) 1 RentLR 301

Delhi Rent Control Act, 1958 - Section 14(1)(e), Section 25(B)(4)(8)

High Courts05 Dec 2016Dismissed

Virgoz Oils and Fats Pte Ltd. Vs N.A.C.M.F.I. Ltd.

Delhi High Court · (2017) 2 ADDelhi 423 : (2017) 1 ArbiLR 276 : (2016) 235 DLT 681 : (2017) 3 RAJ 627

Arbitration and Conciliation Act, 1996 - Section 48, Section 7(4)

High Courts05 Dec 2016Allowed

Laxmi Automatic Loom Works Ltd. Vs Deputy Commissioner of Income Tax (Recovery)

Delhi High Court · (2017) 3 ADDelhi 266 : (2017) 292 CurTR 243 : (2016) 235 DLT 502 : (2017) 390 ITR 150

Sick Industrial Companies (Special Provisions) Act, 1985 - Section 32

High Courts05 Dec 2016Disposed Off

Rahul Singh Bhadoria Vs Life Insurance Corporation of India Ltd.

Delhi High Court · (2016) 4 LLN 635

Constitution of India, 1950 - Article 226

High Courts02 Dec 2016Dismissed

Jai Gopal Vs Vikas Bansal

Delhi High Court · (2017) 236 DLT 382

Delhi Rent Control Act, 1958 - Section 14(l)(e), Section 25B(8)

High Courts02 Dec 2016Dismissed

Jotsna @ Jyoti Vs Lakhpat Rai

Delhi High Court · (2017) 171 AIC 630 : (2017) 1 ALLMR 14 : (2017) 1 CivCC 467 : (2016) 235 DLT 633 : (2017) 1 PLR 1

Civil Procedure Code, 1908 (CPC) - Order 42 Rule 2, Section 100

High Courts02 Dec 2016Allowed

Prabhat Agri Biotech Ltd. Vs Registrar of Plant Varieties

Delhi High Court · (2017) 1 MIPR 349

Competition Act, 2002 - Section 4(2)Constitution of India, 1950 - Article 14Protection of Plant Varieties and Farmers Rights Act, 2001 - Section 24(5)

High Courts01 Dec 2016Dismissed

Commissioner of Income Tax Vs M/s Bhushan Steels and Strips Ltd.

Delhi High Court · (2017) 390 ITR 485

Income Tax Act, 1961 - Section 32Transfer of Property Act, 1882 - Section 53A

High Courts01 Dec 2016Dismissed

Sanjay Kumar Thakur Vs North Delhi Municipal Corporation of Delhi

Delhi High Court · (2017) 236 DLT 163

Constitution of India, 1950 - Article 14Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 - Regulation 4