High Courts15 Dec 2016Disposed Off
Rakesh Malhotra Vs Sh. Gurpal Singh
Delhi High Court · (2017) AIR(Delhi) 56
Arbitration and Conciliation Act, 1996 - Section 34Specific Relief Act, 1963 - Section 20
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 4 of 133
High Courts14 Dec 2016Dismissed
M/s. Inter Craft Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2017) 2 ADDelhi 224 : (2017) 295 CurTR 360 : (2017) 390 ITR 409
Income Tax Act, 1961 - Section 140A
High Courts14 Dec 2016Disposed Off
Avnij Aahluwalia(Minor) Vs Bikramjit Ahluwalia
Delhi High Court · (2017) 161 DRJ 32
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9
High Courts09 Dec 2016Dismissed
Shahrukh Vs State (Govt. of NCT) Delhi
Delhi High Court · (2017) 1 JCC 421
Penal Code, 1860 (IPC) - Section 392, Section 411
High Courts09 Dec 2016Dismissed
Deepak Aggarwal Vs State
Delhi High Court · (2017) ACD 551 : (2017) 1 ADDelhi 270 : (2017) 1 JCC 30 : (2017) 1 NIJ 444
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Dec 2016Allowed
Godfrey Phillips (I) Ltd. Vs Union of India
Delhi High Court · (2017) 1 ADDelhi 253
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts09 Dec 2016Disposed Off
Kiran Vs National Insurance Co. Ltd.
Delhi High Court · (2017) 1 ACC 170 : (2017) 1 AnWR 43 : (2017) 2 TAC 202
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts09 Dec 2016Disposed off
Manoj Kumar Mishra Vs CBI
Delhi High Court · (2017) 1 ADDelhi 732 : (2017) 1 JCC 439
Criminal Procedure Code, 1973 (CrPC) - Section 389, Section 482Penal Code, 1860 (IPC) - Section 419Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2), Section 19
High Courts09 Dec 2016Allowed
Nirmal Jain Vs Ahuja Impex Pvt. Ltd.
Delhi High Court · (2017) 1 ADDelhi 553 : (2017) AIR(Delhi) 34 : (2017) 1 CivCC 647 : (2016) 235 DLT 522 : (2017) 161 DRJ 72
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4
High Courts09 Dec 2016Disposed Off
Chancellor, Masters & Scholars Of University Of Oxford Vs Rameshwari Photocopy Services
Delhi High Court · (2016) 235 DLT 409 : (2017) 69 PTC 123 : (2017) 3 RAJ 532
High Courts09 Dec 2016Dismissed
Gaya Prasad Pal @ Mukesh - Appellant @HASH State
Delhi High Court · (2017) 1 ADDelhi 477 : (2017) ALLMRCri 1 : (2016) 235 DLT 264 : (2017) 1 JCC 383 : (2017) 1 RCRCriminal 233
Criminal Procedure Code, 1973 (CrPC) - Section 211(2), Section 357, Section 357APenal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 33 (8), Section 4, Section 42, Section 6
High Courts08 Dec 2016Disposed Off
Rajan Babuta Vs State
Delhi High Court · (2017) 1 JCC 430
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts08 Dec 2016Dismissed
Yashwinder Malik Vs State
Delhi High Court · (2017) 1 ADDelhi 429
Criminal Procedure Code, 1973 (CrPC) - Section 357(A)Evidence Act, 1872 - Section 10, Section 27Penal Code, 1860 (IPC) - Section 120B, Section 120B, Section 308, Section 326, Section 342, Section 364A, Section 376(2)(f), Section 506,
High Courts08 Dec 2016Disposed Off
Vikas Vs State (GNCT of Delhi)
Delhi High Court · (2017) 1 ADDelhi 329 : (2017) 1 JCC 427
Penal Code, 1860 (IPC) - Section 392, Section 397, Section 411
High Courts08 Dec 2016Allowed
Government of NCT of Delhi Vs Ram Nath
Delhi High Court · (2017) 236 DLT 147
Central Civil Services (Revised Pay) Rules, 2008 - Rule 10Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 6
High Courts08 Dec 2016Disposed Off
Rajinder Kumar Vs State
Delhi High Court · (2017) 1 ADDelhi 289 : (2017) 1 CriCC 590 : (2017) 236 DLT 131
Penal Code, 1860 (IPC) - Section 307, Section 307, Section 308
High Courts08 Dec 2016Dismissed
Regional Provident Fund Commissioner Vs M/s Sriniwas Malliah Memorial theatre Crafts Trust
Delhi High Court · (2017) 1 CLR 765 : (2017) 236 DLT 413 : (2017) 152 FLR 663 : (2017) LabLR 226 : (2017) LabLR 120
Apprentices Act, 1961 - Section 18Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 2(f)(ii)
High Courts08 Dec 2016Dismissed
Bahadur Singh Vs Delhi Transport Corporation
Delhi High Court · (2017) 1 CLR 769 : (2017) 236 DLT 14
Constitution of India, 1950 - Article 226
High Courts08 Dec 2016Allowed
Ramjee Singh Vs Union of India
Delhi High Court · (2017) 236 DLT 18
Constitution of India, 1950 - Article 226Homoeopathy Central Council Act, 1973 - Section 3, Section 7Indian Medicine Central Council Act, 1970 - Section 7
High Courts08 Dec 2016Disposed Off
Atiqur Rehman Vs Govt. of Nct of Delhi.
Delhi High Court · (2017) 1 JCC 703
Penal Code, 1860 (IPC) - Section 366A, Section 376, Section 506