High Courts21 Dec 2016Disposed Off
Pepsico Inc Vs M/s. Sagarnil Enterprise
Delhi High Court · (2017) 1 MIPR 411
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 1, Section 20Trade Marks Act, 1999 - Section 134
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 2 of 133
High Courts20 Dec 2016Dismissed
Naresh Kumar Vs State Of Delhi
Delhi High Court · (2016) 12 DEL CK 0130
Constitution Of India, 1950 — Article 136Indian Penal Code, 1860 — Section 32, 34, 109, 120B, 147, 148, 149, 300, 302, 307, 308, 324, 436Arms Act, 1959 — Section 25, 27, 54, 59
High Courts20 Dec 2016Allowed
Govt. of NCT of Delhi Vs Sachin @ Suraj
Delhi High Court · (2017) 2 ADDelhi 11
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 34, Section 394, Section 397
High Courts20 Dec 2016Disposed Off
Sunil Gupta Vs State
Delhi High Court · (2017) 1 ADDelhi 547
Succession Act, 1925 - Section 276
High Courts20 Dec 2016Disposed Off
Surender Pal Singh Chauhan Vs Delhi Bar Association
Delhi High Court · (2017) 1 ADDelhi 517
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Dismissed
Ritu Taneja Vs Ganga International School
Delhi High Court · (2017) 236 DLT 290
High Courts20 Dec 2016Dismissed
Jyoti Kesarwani Vs Value Infracon India Private Limited
Delhi High Court · (2017) 236 DLT 247 : (2017) 1 RajdhaniLR 103
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3 (1)
High Courts20 Dec 2016Disposed Off
Shree Sainath Wires Pvt. Ltd. Vs PEC Limited
Delhi High Court · (2017) ACD 133 : (2017) 2 CriCC 185 : (2017) 236 DLT 190 : (2017) 1 NIJ 484
Criminal Procedure Code, 1973 (CrPC) - Section 357, Section 427Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts20 Dec 2016Dismissed
Dhirender Kumar Vs Sanjiv Kumar
Delhi High Court · (2017) 2 ADDelhi 412 : (2017) 236 DLT 62
Civil Procedure Code, 1908 (CPC) - Order 37, Section 100
High Courts20 Dec 2016Dismissed
Bhim Singh Vs Govt of NCT of Delhi
Delhi High Court · (2017) 3 ADDelhi 419 : (2017) 236 DLT 20 : (2017) 161 DRJ 259
Land Acquisition Act, 1894 - Section 4, Section 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts20 Dec 2016Disposed off
Mirc Electronics Limited Vs Shashank Gupta
Delhi High Court · (2017) 237 DLT 9
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Partly Allowed
Gruner India Private Limited Vs Director Of Income Tax
Delhi High Court · (2017) 292 CurTR 141
Income Tax Act, 1961 - Section 92C
High Courts20 Dec 2016Dismissed
Poonam Tanwar Vs Sube Singh Tanwar
Delhi High Court · (2017) 1 ADDelhi 695
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts20 Dec 2016Disposed Off
Mr. Piruz Khambatta Vs Rajmohan Rupaji Modi
Delhi High Court · (2017) 2 MIPR 111
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 20, Section 15, Section 20Copyright Act, 1957 - Section 62Trade Marks Act, 1999 - Section 134
High Courts19 Dec 2016Allowed
In the Matter of : Air Factory Energy Limited
Delhi High Court · (2017) 2 ADDelhi 518 : (2017) 2 CompLJ 124
Companies Act, 1956 - Section 391, Section 394
High Courts19 Dec 2016Disposed Off
Kalindee Rail Nirman (Engineers) Limited Vs Texmaco Rail and Engineering Limited
Delhi High Court · (2017) 2 CompLJ 182
Companies Act, 1956 - Section 391, Section 394
High Courts19 Dec 2016Allowed
Akira Marketing Private Limited
Delhi High Court · (2017) 2 ADDelhi 69
Companies (Court) Rules, 1959 - Rule 9Companies Act, 1956 - Section 391
High Courts19 Dec 2016Dismissed
Ram Bilash Mahto Vs Food Corporation of India Workers Union
Delhi High Court · (2017) 3 ADDelhi 53 : (2017) 236 DLT 274 : (2017) 161 DRJ 88
Contempt of Courts Act, 1971 - Section 12
High Courts19 Dec 2016Allowed
MKU Ltd. Vs Union of India
Delhi High Court · (2017) 2 ADDelhi 27 : (2017) 236 DLT 213
Arbitration and Conciliation Act, 1996 - Section 33, Section 34
High Courts19 Dec 2016Dismissed
Rakesh Dhingra Vs National Scheduled Castes Finance and Development Corporation
Delhi High Court · (2017) 236 DLT 48
Constitution of India, 1950 - Article 226