High Courts28 Nov 2016Disposed Off
National Highways Authority of India Vs Hindustan Construction Co. Ltd.
Delhi High Court · (2017) 1 ArbiLR 125
Arbitration and Conciliation Act, 1996 - Section 34
COURT ARCHIVE
Delhi High Court judgments, 2016
2,648 judgments · page 8 of 133
High Courts28 Nov 2016Dismissed
Vinod Malik Vs Delhi Energy Development Agency
Delhi High Court · (2017) 1 ADDelhi 21
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Allowed
Som Datt Enterprises Limited Vs Vijay Cable Industries
Delhi High Court · (2017) 1 ADDelhi 446 : (2016) 235 DLT 580
Contempt of Courts Act, 1971 - Section 12, Section 2(b)
High Courts28 Nov 2016Allowed
Parminder Singh Vs Inderjeet Singh
Delhi High Court · (2017) 1 ADDelhi 30 : (2017) 171 AIC 626 : (2017) 1 CivCC 632 : (2016) 235 DLT 563 : (2016) 160 DRJ 432 : (2017) 2 PLR 11
Civil Procedure Code, 1908 (CPC) - Order 17, Order 9, Section 100
High Courts28 Nov 2016Allowed
M/s Franke Faber India Pvt. Ltd. Vs Commissioner, Trade and Taxes
Delhi High Court · (2017) 2 ADDelhi 762 : (2016) 235 DLT 547
Delhi Sales Tax Act, 1975 - Section 2(d), Section 49Delhi Value Added Tax Act, 2004 - Section 24
High Courts28 Nov 2016Dismissed
Shri Rajinder Kumar Sethi Vs Shri Sushil Kumar Sethi
Delhi High Court · (2016) 235 DLT 485
High Courts28 Nov 2016Dismissed
Kay Kay Texo Fab Pvt. Ltd. Vs M/s Navkar Furnishing
Delhi High Court · (2016) 235 DLT 12
Limitation Act, 1963 - Section 5
High Courts28 Nov 2016Dismissed
Dinesh Elhence Vs Delhi Development Authority
Delhi High Court · (2016) 235 DLT 11
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Dismissed
Dev Raj Vs State
Delhi High Court · (2016) 10 ADDelhi 537
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 315, Section 428, Section 82, Section 83Penal Code, 1860 (IPC) - Section 302
High Courts28 Nov 2016Dismissed
Jai Bhagwan Vs State of Delhi
Delhi High Court · (2016) 10 ADDelhi 488 : (2017) 1 Crimes 66
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 315, Section 428, Section 82, Section 83Evidence Act, 1872 - Section 24, Section 25, Section 26, Section 27, Section 28, Section 29, Section 30
High Courts28 Nov 2016Dismissed
Malana Power Co. Ltd. Vs Dir. General Of Foreign Trade (Policy)
Delhi High Court · (2017) 345 ELT 606
High Courts28 Nov 2016Disposed Off
Durga Apparels Pvt. Ltd Vs Union of India
Delhi High Court · (2017) 347 ELT 6
High Courts25 Nov 2016Dismissed
Parveen Kumar Vs Har Prakash
Delhi High Court · (2017) 1 ADDelhi 325
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts25 Nov 2016Disposed Off
Dr. Asha Vs University of Delhi
Delhi High Court · (2017) 161 DRJ 59
High Courts25 Nov 2016Disposed Off
Rashmi Nagrath Vs M/S Sarva Priya House Bldg. Socy. Ltd.
Delhi High Court · (2016) 235 DLT 601 : (2016) 160 DRJ 437
Delhi Co-operative Societies Rules, 1973 - Rule 25(1)(c)(i)
High Courts25 Nov 2016Dismissed
Neelima Amodekar Vs Registrar of Cooperative Societies
Delhi High Court · (2017) 1 ADDelhi 439 : (2016) 235 DLT 443
Constitution of India, 1950 - Article 226Delhi Co-operative Societies Act, 2003 - Section 70
High Courts25 Nov 2016Dismissed
Gurvinder Singh Saini Vs Director of Education
Delhi High Court · (2016) 10 ADDelhi 368 : (2017) LabLR 130
Constitution of India, 1950 - Article 226, Article 227
High Courts24 Nov 2016Dismissed
Sachin Balhara Vs GNCT Delhi
Delhi High Court · (2017) 236 DLT 9
Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Dismissed
Sambhav Kapur Vs British Indo German Industrial Organics Private Ltd.
Delhi High Court · (2017) 236 DLT 123 : (2017) 2 MIPR 72 : (2017) 69 PTC 617
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts24 Nov 2016Dismissed
Sachin and Another - Appellants @HASH Jhabbu Lal and Another
Delhi High Court · (2016) 10 ADDelhi 136 : (2017) AIR(Delhi) 1 : (2017) 1 CivCC 790 : (2017) 2 PLR 1 : (2017) 1 RajdhaniLR 69 : (2017) 1 RCRCivil 253 : (2016) 2 RCRRent 536
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12