COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 107 of 238

High Courts30 Jul 2009

Tejpal Garg and Another Vs State of NCT of Delhi and Others

Delhi High Court · (2009) 07 DEL CK 0294

Criminal Procedure Code, 1973 (CrPC) — Section 190, 200Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 307, 31, 315, 34, 406

High Courts30 Jul 2009Disposed Off

M. Abdul Haque and Others Vs Birla Yamaha Limited

Delhi High Court · (2009) 07 DEL CK 0293

Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)

High Courts30 Jul 2009

Shri Shyam Lal Vs Shri Khushal Chand Ahuja and Others

Delhi High Court · (2009) 07 DEL CK 0200

High Courts30 Jul 2009Allowed

Saniya Siddiqui Vs University of Delhi and Another

Delhi High Court · (2009) 07 DEL CK 0178

High Courts30 Jul 2009Dismissed

Raj Kumar Sharma Vs State of Delhi

Delhi High Court · (2009) 6 ILR Delhi 786

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 227Penal Code, 1860 (IPC) — Section 201, 302, 34, 365

High Courts30 Jul 2009

Dharambir and Another Vs State

Delhi High Court · (2009) 07 DEL CK 0167

Penal Code, 1860 (IPC) — Section 299, 300, 302, 304

High Courts30 Jul 2009Allowed

A.K. Verma Vs Lt. Governor and Others

Delhi High Court · (2010) 7 RCR(Civil) 2615

High Courts30 Jul 2009Dismissed

Progressive Constructions Ltd. Vs National Hydroelectric Power Corporation Ltd.

Delhi High Court · (2009) 07 DEL CK 0108

Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11(6)Contract Act, 1872 — Section 28

High Courts30 Jul 2009Allowed

Hathway Cable and Datacom Pvt. Ltd. Vs Banjara Telelinks Pvt. Ltd.

Delhi High Court · (2009) 3 ILR Delhi 208

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 14Telecom Regulatory Authority of India Act, 1997 — Section 14, 15, 18, 2(1)

High Courts30 Jul 2009Allowed

Poysha Oxygen Pvt. Ltd. Vs Sh. Ashwini Suri and Others

Delhi High Court · (2009) ILR Delhi 223 Supp

Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 34(4)Contract Act, 1872 — Section 127, 128, 142, 143, 2

High Courts29 Jul 2009Dismissed

Krishan Pal Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2009) 3 ILR Delhi 214

Constitution of India, 1950 — Article 226

High Courts29 Jul 2009

Raripur Rotocast-Ravi and Co. Vs Union of India (UOI) and Another

Delhi High Court · (2009) 07 DEL CK 0486

High Courts29 Jul 2009Dismissed

Ravi Bharti Siksha Samittee Vs Mr. Madhukar Gupta and Others

Delhi High Court · (2009) 07 DEL CK 0483

Contempt of Courts Act, 1971 — Section 2

High Courts29 Jul 2009

ICOS Entertainment Vs Zee Turnee Ltd.

Delhi High Court · (2009) 07 DEL CK 0482

High Courts29 Jul 2009Dismissed

Deepak Maini Vs Star Plus and Others Prabhat Kumar Pushp Vs Star Plus and Another

Delhi High Court · (2009) 162 DLT 352 : (2010) 8 RCR(Civil) 3252

Cable Television Networks (Regulation) Act, 1995 — Section 20, 5Cable Television Networks Rules, 1994 — Rule 6Constitution of India, 1950 — Article 19(1), 226

High Courts29 Jul 2009Dismissed

Weldon Sales Corporation Vs Smt. Saroj

Delhi High Court · (2012) 4 RCR(Civil) 444

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 8 Rule 1, 151, 47Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 116

High Courts29 Jul 2009Allowed

Mriuthyunjaya Agriculture Store and Others Vs Kavery Distributors Pvt. Ltd.

Delhi High Court · (2010) 6 RCR(Criminal) 1269

Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 417, 420, 429

High Courts29 Jul 2009Dismissed

Delhi Transport Corporation Vs Manjeet Singh

Delhi High Court · (2009) 07 DEL CK 0417

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)

High Courts29 Jul 2009Dismissed

Cogent Emr Solutions Limited Vs Shri Virendra Kumar Sharma

Delhi High Court · (2009) 8 ILR Delhi 76 Supp : (2010) 6 RCR(Civil) 89

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Constitution of India, 1950 — Article 226

High Courts29 Jul 2009Allowed

Ram Baboo Dubey and Another Vs Haryana Roadways and Another

Delhi High Court · (2009) 07 DEL CK 0381