High Courts31 Jul 2009
Hema Thakur and Others Vs Suraj Bhan and Others
Delhi High Court · (2009) 07 DEL CK 0230
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 106 of 238
High Courts31 Jul 2009
Phool Bagh Singh Vs State of Delhi
Delhi High Court · (2009) 07 DEL CK 0191
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts31 Jul 2009Dismissed
Smt. Barfo Devi (Decd.) thr. Lr (Decd.) thr. Lr. Vs D.D.A.
Delhi High Court · (2009) ILR Delhi 188 Supp
Delhi Development Act, 1957 — Section 22(1)Delhi Land Reforms Act, 1954 — Section 150(3)(A), 185, 86ADelhi Land Reforms Rules, 1954 — Rule 170, 170(6)
High Courts31 Jul 2009
Dr. Kiran Datar Vs Sh. H.B. Datar
Delhi High Court · (2009) 07 DEL CK 0154
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Article 17, 7
High Courts31 Jul 2009Allowed
German Homoepathic Distributors Private Limited Vs Deutsche Homeopathic-Union Dhu Arzneimittel GmBH and Co. KG
Delhi High Court · (2009) 150 CompCas 887 : (2009) 4 CompLJ 367 : (2010) 7 RCR(Civil) 2660 : (2009) 94 SCL 176
Companies (Court) Rules, 1959 — Rule 21Companies Act, 1956 — Section 433, 434, 439
High Courts31 Jul 2009Allowed
State Vs Sharafta Sheikh and Others
Delhi High Court · (2009) 3 ILR Delhi 246
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 84, 85, 85(2)
High Courts31 Jul 2009Dismissed
Asra Bano Vs State
Delhi High Court · (2009) 6 ILR Delhi 793
Evidence Act, 1872 — Section 24, 25, 26, 30Penal Code, 1860 (IPC) — Section 302
High Courts31 Jul 2009Dismissed
Wipro GE Healthcare Pvt. Ltd. Vs Medical Superintendent Deen Dayal Upadhyay Hospital and Others
Delhi High Court · (2009) 07 DEL CK 0056
Arbitration and Conciliation Act, 1996 — Section 9
High Courts31 Jul 2009Dismissed
Dhiraj Dhar Gupta and Another Vs Foreign Investment Promotion Board and Others
Delhi High Court · (2009) 07 DEL CK 0051
High Courts31 Jul 2009Dismissed
Ram Baran Vs State
Delhi High Court · (2009) 07 DEL CK 0049
Identification of Prisoners Act, 1920 — Section 5Penal Code, 1860 (IPC) — Section 34, 364, 364A, 365, 395
High Courts30 Jul 2009Dismissed
Canbank Mutual Fund Vs State of Delhi and Others
Delhi High Court · (2010) 1 Crimes 844
Companies Act, 1956 — Section 434Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts30 Jul 2009Allowed
Om Prakash and Another Vs Delhi Development Authority
Delhi High Court · (2009) 07 DEL CK 0507
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 21
High Courts30 Jul 2009Dismissed
Himalaya College of Education Vs National Council for Teacher Education and Others
Delhi High Court · (2009) 07 DEL CK 0506
Constitution of India, 1950 — Article 226
High Courts30 Jul 2009Allowed
Mahavir Singh Vs State
Delhi High Court · (2009) 07 DEL CK 0477
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151, 160, 161Evidence Act, 1872 — Section 10, 3, 8Penal Code, 1860 (IPC) — Section 120A, 120B, 302
High Courts30 Jul 2009Dismissed
All India Helmet Manufacturers Assn. and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0476
Central Motor Vehicles Rules, 1989 — Rule 138(4)Constitution of India, 1950 — Article 14, 19(1), 19(5), 21Hyderabad City Police Act, 1348 — Section 21(1)
High Courts30 Jul 2009
Ranbaxy Laboratories Ltd. Vs Munna Lal and Others
Delhi High Court · (2009) 3 ILR Delhi 220
Constitution of India, 1950 — Article 226
High Courts30 Jul 2009
R.D. Sharma and Sons Vs IRTC Ltd. and Others
Delhi High Court · (2009) 07 DEL CK 0396
High Courts30 Jul 2009Dismissed
Seema Gupta and Another Vs NDMC and Others
Delhi High Court · (2009) 07 DEL CK 0395
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1
High Courts30 Jul 2009Disposed Off
Purna Nand Vs MCD
Delhi High Court · (2010) 8 RCR(Civil) 3179
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts30 Jul 2009Dismissed
Commissioner of Income Tax Vs Deban International Ltd.
Delhi High Court · (2009) 07 DEL CK 0333
Income Tax Act, 1961 — Section 271(12)(c)