High Courts03 Aug 2009Dismissed
Amir Hamja Ansari Vs State
Delhi High Court · (2009) 08 DEL CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 106, 313Evidence Act, 1872 — Section 145, 157
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 105 of 238
High Courts03 Aug 2009Dismissed
Time Broadband Services Pvt. Ltd. Vs Bharat Sanchar Nigam Ltd.
Delhi High Court · (2009) 08 DEL CK 0065
Arbitration and Conciliation Act, 1996 — Section 9
High Courts03 Aug 2009Dismissed
ITPO Vs V. Meera and Others
Delhi High Court · (2009) 6 ILR Delhi 808
Limitation Act, 1963 — Article 113, 91Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts03 Aug 2009Dismissed
Madhukar Goel Vs Ms Goel
Delhi High Court · (2009) 08 DEL CK 0051
Arbitration Act, 1940 — Section 14(2), 30, 33
High Courts03 Aug 2009Dismissed
Amrik Singh Lyallpuri Vs State and Another
Delhi High Court · (2009) 08 DEL CK 0050
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(4), 340, 340(1)
High Courts03 Aug 2009Allowed
The Management of Delhi Transport Corporation Vs Shri Suresh Kumar
Delhi High Court · (2009) 08 DEL CK 0037
Industrial Disputes Act, 1947 — Section 33(2)
High Courts03 Aug 2009
United India Assu. Co. Ltd. Vs Prabha Gulati and Others
Delhi High Court · (2009) 08 DEL CK 0036
Constitution of India, 1950 — Article 12Evidence Act, 1872 — Section 95
High Courts31 Jul 2009Allowed
The Associated Press Vs Laurinda Keys Long and Another
Delhi High Court · (2009) 07 DEL CK 0509
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 20(1)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 1, 11, 16, 17, 17(1)
High Courts31 Jul 2009Dismissed
Bhupinder Singh Vs The State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2009) 07 DEL CK 0508
Penal Code, 1860 (IPC) — Section 302
High Courts31 Jul 2009Dismissed
Mtech Solutions Vs PCLIT Solutions Pvt. Ltd.
Delhi High Court · (2009) 07 DEL CK 0478
Arbitration and Conciliation Act, 1996 — Section 42, 9Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 10, 12, 2
High Courts31 Jul 2009Dismissed
Industrial Prograssive (India) Vs D.S.I.D.C. Ltd. and Another
Delhi High Court · (2009) 07 DEL CK 0430
High Courts31 Jul 2009Dismissed
Darshan Lal Vs State (CBI)
Delhi High Court · (2009) 07 DEL CK 0398
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 19, 2
High Courts31 Jul 2009
Dr. Inderjit Singh Mann Vs Charanjit Singh Grewal
Delhi High Court · (2009) 07 DEL CK 0377
Arbitration and Conciliation Act, 1996 — Section 11, 16(2), 16(3), 34, 34(2)Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts31 Jul 2009Disposed Off
Kirat Chand Jain Family Trust Vs Union of India (UOI)
Delhi High Court · (2009) 07 DEL CK 0364
Arbitration Act, 1940 — Section 30, 33
High Courts31 Jul 2009Dismissed
Gagandeep Singh Vs Ravinder Kaur and Another
Delhi High Court · (2009) 07 DEL CK 0363
Arbitration and Conciliation Act, 1996 — Section 17, 37(2)
High Courts31 Jul 2009Disposed Off
Dass Gupta and Associates Vs Commissioner of Income Tax
Delhi High Court · (2009) 07 DEL CK 0356
Income Tax Act, 1961 — Section 142(2A)
High Courts31 Jul 2009Allowed
Jitender Kumar and Another Vs Oriental Insurance Co. Ltd. and Another
Delhi High Court · (2009) ACJ 242
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts31 Jul 2009Dismissed
Dudh Nath Vs The State
Delhi High Court · (2010) 1 ILR Delhi 117
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 304, 326
High Courts31 Jul 2009
Suman Lata and Others Vs Suraj Bhan and Others
Delhi High Court · (2009) 07 DEL CK 0259
High Courts31 Jul 2009Allowed
Pradeep Sharma and Another Vs Jagveer Singh and Others
Delhi High Court · (2009) 07 DEL CK 0231