High Courts07 Jan 2009
Sudha Garg Vs Union of India (UOI) and Others
Delhi High Court · (2009) 156 DLT 498 : (2010) 8 RCR(Civil) 1186
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 238 of 238
High Courts07 Jan 2009
Glaxosmithkline Consumer Healthcare Limited and Horlicks Limited and Another Vs Heinz India (P) Limited
Delhi High Court · (2009) 156 DLT 330 : (2009) 39 PTC 498 : (2010) 8 RCR(Civil) 1156
High Courts07 Jan 2009Dismissed
Maharaj Krishan Khanna Vs Surinder Kumar and Another
Delhi High Court · (2009) 01 DEL CK 0025
High Courts07 Jan 2009Allowed
Ramesh Chand Dang Vs B.S.E.S. Rajdhani Power Ltd.
Delhi High Court · (2009) ELR 314
High Courts07 Jan 2009
Jetlite (India) Ltd. Vs Capt. R. Khosla Capt. R. Khosla Vs Jetlite Airways Ltd.
Delhi High Court · (2009) 157 DLT 677 : (2010) 3 SLJ 83
High Courts06 Jan 2009
Microsoft Corporation Vs Mr. M. Gupta and Another
Delhi High Court · (2009) 01 DEL CK 0267
High Courts06 Jan 2009
Shafiq Vs The State
Delhi High Court · (2009) 01 DEL CK 0264
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 379, 382, 392, 393
High Courts06 Jan 2009Dismissed
Union of India Vs Dewas Soya Limited
Delhi High Court · (2011) 270 ELT 17
High Courts06 Jan 2009Allowed
Sunita Jamwal Vs D.S. Marketing Pvt. Ltd. and Another
Delhi High Court · (2010) 5 RCR(Criminal) 648
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jan 2009Dismissed
Mohd. Chand Vs State (NCT of Delhi)
Delhi High Court · (2009) 107 DRJ 686
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 34, 392, 394, 397
High Courts06 Jan 2009
Kimti Lal Jain Vs State
Delhi High Court · (2009) 107 DRJ 683
Criminal Procedure Code, 1973 (CrPC) — Section 220, 223, 408Penal Code, 1860 (IPC) — Section 328, 34, 379, 411, 420
High Courts06 Jan 2009
Kali Pado Vs State
Delhi High Court · (2009) 107 DRJ 676
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 Jan 2009
Shyam Sunder Vs The State
Delhi High Court · (2009) 01 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 176Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts06 Jan 2009
Nasruddin Vs The State
Delhi High Court · (2009) 01 DEL CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts06 Jan 2009Allowed
Jitender Kumar Vs State NCT of Delhi
Delhi High Court · (2009) 01 DEL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
High Courts06 Jan 2009Dismissed
Tata Iron and Steel Co. Ltd. Vs Jhalani Tools (India) Ltd.
Delhi High Court · (2010) 158 CompCas 621 : (2009) 1 CompLJ 497 : (2009) 156 DLT 311 : (2010) 8 RCR(Civil) 1142
High Courts06 Jan 2009Dismissed
Padam Mohan and Another Vs Anand Singh and Others
Delhi High Court · (2009) 160 DLT 144
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts04 Jan 2009Dismissed
Kendriya Vidayalaya Sangathan and Another Vs Dr. (Smt.) Reena Bhattacharya
Delhi High Court · (2009) 01 DEL CK 0311
Administrative Tribunals Act, 1985 — Section 19