High Courts09 Jan 2009Dismissed
Shri Maha Singh Vs Shri Anand Singh and Another
Delhi High Court · (2009) 156 DLT 674 : (2010) 8 RCR(Civil) 1124
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 237 of 238
High Courts09 Jan 2009
Kanwal Malhotra and Others Vs Meghna Kulkarni and Others
Delhi High Court · (2009) 01 DEL CK 0102
High Courts09 Jan 2009
Hindustan Industrial Resources Ltd. Vs The Assistant Commissioner of Income Tax
Delhi High Court · (2009) 221 CTR 710 : (2009) 157 DLT 169 : (2011) 335 ITR 77 : (2010) 8 RCR(Civil) 1078 : (2009) 180 TAXMAN 114
High Courts09 Jan 2009Allowed
Ms. Jyotika Kumar Vs Mr. Anil Soni and Others
Delhi High Court · (2009) 156 DLT 685 : (2010) 8 RCR(Civil) 1113
High Courts09 Jan 2009Allowed
Shri V.T. Sainuddin Vs Union of India (UOI), Director (ADP) LC Ministry of External Affairs, The Consul General Consulate General of India and Consul (Haj/HOC) Consulate General of India
Delhi High Court · (2009) 01 DEL CK 0051
High Courts09 Jan 2009Dismissed
Capt. Sunil Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2009) 156 DLT 386
High Courts09 Jan 2009Dismissed
Aggarwal and Modi Enterprises (Cinema Project) Private Ltd. Vs New Delhi Municipal Corporation
Delhi High Court · (2009) 01 DEL CK 0029
High Courts09 Jan 2009Allowed
Anang Pal Singh Vs Registrar Coop. Societies and Others
Delhi High Court · (2009) 01 DEL CK 0028
High Courts09 Jan 2009Dismissed
South Delhi Club Ltd. Vs Lal Chand Public Charitable Trust
Delhi High Court · (2009) 01 DEL CK 0017
High Courts09 Jan 2009Dismissed
Schlumberger Asia Services Ltd. Vs Oil and National Gas Corporation Ltd.
Delhi High Court · (2009) 01 DEL CK 0012
High Courts07 Jan 2009Dismissed
State Vs Janki Parshad
Delhi High Court · (2009) 01 DEL CK 0253
Penal Code, 1860 (IPC) — Section 186, 201, 353Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(2), 16(1)
High Courts07 Jan 2009Dismissed
State (Delhi Administration) Vs Subhash Chand
Delhi High Court · (2012) 2 JCC 1004
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1), 7
High Courts07 Jan 2009Allowed
Yashpal Singh Vs Bhagwana and Others Dharam Pal Singh Vs Bhagwana and Another
Delhi High Court · (2009) 156 DLT 513 : (2010) 8 RCR(Civil) 1197
High Courts07 Jan 2009
Ministry of Sound International Ltd. Vs Indus Renaissance Partners Entertainment Pvt. Ltd.
Delhi High Court · (2009) 156 DLT 406 : (2010) 8 RCR(Civil) 1180
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 45, 8, 8(1), 9
High Courts07 Jan 2009Dismissed
Vinod Kumar Garg Vs State
Delhi High Court · (2009) CriLJ 3224 : (2009) 156 DLT 603 : (2010) 6 RCR(Criminal) 7
High Courts07 Jan 2009
Dr. Meena Chaudhary Vs Commissioner of Police and Others
Delhi High Court · (2009) 01 DEL CK 0100
High Courts07 Jan 2009Dismissed
Dunlop India Ltd. Vs Bank of Baroda and Another
Delhi High Court · (2009) 01 DEL CK 0091
High Courts07 Jan 2009Dismissed
Ayodhya Devi Vs DDA and Another
Delhi High Court · (2009) 156 DLT 346 : (2009) 3 ILR Delhi 509 : (2010) 8 RCR(Civil) 1167
High Courts07 Jan 2009Dismissed
Shri Satya Sai College of Education Vs National Council for Teacher Education
Delhi High Court · (2009) 01 DEL CK 0047