High Courts14 Jan 2009
Sh. V.P. Talwar Vs Canara Bank and Others
Delhi High Court · (2009) 157 DLT 602 : (2009) 121 FLR 861 : (2010) 1 SLJ 498
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 235 of 238
High Courts13 Jan 2009Dismissed
Pioneer Publicity Corp. Vs Bharat Marketing
Delhi High Court · (2009) 01 DEL CK 0303
High Courts13 Jan 2009
General Exports and Creditors Limited Vs Birla Global Finance Co. Limited
Delhi High Court · (2009) 01 DEL CK 0266
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 9
High Courts13 Jan 2009
Gems Commercial Co. Limited Vs Birla Global Finance Co. Limited
Delhi High Court · (2009) 01 DEL CK 0265
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 9
High Courts13 Jan 2009
Sri Chand Vs Shri Jai Bhagwan Sharma and Others
Delhi High Court · (2010) 8 RCR(Civil) 1503
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 7 Rule 11Delhi Police Act, 1978 — Section 140, 140(2)Government of National Capital Territory of Delhi Act, 1991 — Section 52
High Courts13 Jan 2009Allowed
Vinay Kumar @ Vinay Kumar Kedia Vs State and Another
Delhi High Court · (2009) 01 DEL CK 0187
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Jan 2009
Dear Investments Pvt. Limited Vs Birla Global Finance Co. Limited.
Delhi High Court · (2009) 01 DEL CK 0170
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 9
High Courts13 Jan 2009
Lovely Investments Private Limited Vs Birla Global Finance Co. Limited
Delhi High Court · (2009) 01 DEL CK 0169
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 9
High Courts13 Jan 2009
Dr. Sukhdev Singh Gambhir Vs Shri Amrit Pal Singh Gambhir and Another
Delhi High Court · (2009) 01 DEL CK 0165
Arbitration and Conciliation Act, 1996 — Section 81Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 89Partition Act, 1893 — Section 2, 3
High Courts13 Jan 2009Dismissed
Delhi Transport Corporation Vs Sh. Ramesh Chander
Delhi High Court · (2009) 3 ILR Delhi 535
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts13 Jan 2009Dismissed
Smt. Rekha Khanna Vs Sh. Joginder Pal Kohli and Others
Delhi High Court · (2009) 01 DEL CK 0148
High Courts13 Jan 2009Allowed
Lt. Col. (Retd.) P.R. Choudhary and Others Vs Narendra Dev Relan and Others
Delhi High Court · (2010) 7 RCR(Civil) 2576
High Courts13 Jan 2009
Union of India (UOI) Vs Hakam Chand and Co.
Delhi High Court · (2009) 01 DEL CK 0078
High Courts13 Jan 2009Allowed
Shri Rakesh Madan and Another Vs Rajasthan Financial Corporation and Others
Delhi High Court · (2009) 159 DLT 539 : (2009) 4 ILR Delhi 1
High Courts13 Jan 2009
Commissioner of Income Tax Vs D.C.M. Ltd.
Delhi High Court · (2009) 221 CTR 513 : (2011) 336 ITR 599 : (2010) 320 ITR 307 : (2009) 179 TAXMAN 295
High Courts12 Jan 2009Dismissed
Union of India (UOI) and Another Vs Sadhu Saran Shahi
Delhi High Court · (2009) 01 DEL CK 0279
Criminal Procedure Code, 1973 (CrPC) — Section 494
High Courts12 Jan 2009
N.D.M.C. Vs H.K. Choudhary
Delhi High Court · (2009) 01 DEL CK 0228
Punjab Municipal Act, 1911 — Section 189(1), 189(2), 190, 192, 193(4)
High Courts12 Jan 2009Dismissed
Gajraj Singh Vs State
Delhi High Court · (2009) 01 DEL CK 0227
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts12 Jan 2009Dismissed
Yashpal Singh Mallik and Ors Vs The Director of Education Delhi and Others
Delhi High Court · (2009) 01 DEL CK 0210
Delhi School Education Rules, 1973 — Rule 96