COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 234 of 238
Adobe Systems Inc. and Others Vs Thinking Machine Pvt. Ltd.
Delhi High Court · (2009) 01 DEL CK 0110
Microsoft Corporation Vs Mr. G.V. Rao and Another
Delhi High Court · (2009) 01 DEL CK 0095
Indian Oil Corporation Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 121 FLR 206 : (2009) 2 LLJ 666 : (2010) 3 SLJ 148
Syndicate of the Press of the University of Cambridge on behalf of the Chancellor, Masters and Scholars of the University of Cambridge and Another Vs B.D. Bhandari and Another
Delhi High Court · (2009) 39 PTC 642
Life Insurance Corporation of India Vs Narender Nath Gauba and Others
Delhi High Court · (2009) 158 DLT 98
R.K. Associates Vs The Managing Director, IRCTC and Another
Delhi High Court · (2009) 7 ILR Delhi 1
Shakeel @ Bhura Vs State
Delhi High Court · (2010) 6 RCR(Criminal) 125
Himalaya Estate P. Ltd. Vs Ministry of Urban Development
Delhi High Court · (2009) 01 DEL CK 0223
Director General of Works CPWD Vs Sh. Daya Shankar Prasad
Delhi High Court · (2009) 01 DEL CK 0183
Smt. Sunita Aggarwal Vs Smt. Manorma Aggarwal and Another
Delhi High Court · (2009) 01 DEL CK 0175
Anant Raj Agencies Pvt. Ltd. and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2009) 01 DEL CK 0157
Dy. Commissioner of Police Vs Ex. Head Constable Satbir Singh
Delhi High Court · (2009) 01 DEL CK 0141
Lowenbrau AG and Another Vs Jagpin Breweries Ltd. and Another
Delhi High Court · (2009) 157 DLT 791 : (2009) 39 PTC 627 : (2010) 8 RCR(Civil) 1447
Akhlak @ Bhura Vs The State (G.N.C.T. of Delhi)
Delhi High Court · (2010) 5 RCR(Criminal) 906
Shri Vinod Kumar Sharma Vs Smt. Seema Sethi and Others
Delhi High Court · (2009) 01 DEL CK 0071
Renu Nagar Vs Anup Sing Khosla and Another
Delhi High Court · (2009) 156 DLT 723 : (2011) 7 RCR(Civil) 1168
Hillcrest Realty Sdn. Bhd. Vs Hotel Queen Road Pvt. Ltd. and Mr. Ashok Mittal Hotel Queen Road Pvt. Ltd. and Others Vs Hillcrest Realty Sdn. Bhd.
Delhi High Court · (2009) 4 CompLJ 244
Duflon Polymers P. Ltd. and Others Vs The Additional Director General of Foreign Trade and Another
Delhi High Court · (2009) 01 DEL CK 0030
Sterlite Optcal Technologies Ltd. Vs Bharat Sanchar Nigam Ltd.
Delhi High Court · (2009) 01 DEL CK 0014