High Courts16 Jan 2009
Raj Kishore Singh and Others Vs The Central Civil Services Board
Delhi High Court · (2009) 01 DEL CK 0212
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 232 of 238
High Courts16 Jan 2009Dismissed
Ram Nath Suraj Singh and Rishi Kumar Vs N.D.M.C. and Another
Delhi High Court · (2009) 01 DEL CK 0211
High Courts16 Jan 2009
R.K. Industries Vs Ram Kishan and Others
Delhi High Court · (2009) 01 DEL CK 0177
Industrial Disputes (Central) Rules, 1957 — Rule 18, 20Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts16 Jan 2009
Shakalu Vs State
Delhi High Court · (2009) 01 DEL CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 24, 26, 54, 8Penal Code, 1860 (IPC) — Section 201, 302, 363, 364, 365
High Courts16 Jan 2009Dismissed
Workmen of Power Grid Cor. Vs Power Grid Corporation of India Ltd.
Delhi High Court · (2009) 01 DEL CK 0166
Contract Act, 1872 — Section 29Contract Labour (Regulation and Abolition) Act, 1970 — Section 7
High Courts16 Jan 2009
Tilak Raj Aggarwal and Another Vs DDA and Others
Delhi High Court · (2009) 01 DEL CK 0156
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Delhi Development Act, 1957 — Section 15, 22, 48Land Acquisition Act, 1894 — Section 11, 16, 4, 50(2), 6
High Courts16 Jan 2009
Commissioner of Income Tax Vs JMD Computers and Communications (P.) Ltd.
Delhi High Court · (2009) 180 TAXMAN 485
High Courts16 Jan 2009Dismissed
Ms. Akriti Jayant Vs National Institute of Fashion Technology and Others
Delhi High Court · (2009) 01 DEL CK 0139
High Courts16 Jan 2009Dismissed
Regent Automobiles P. Ltd., Multan Automobile Engineers and Flying Fashions Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2009) 01 DEL CK 0138
Constitution of India, 1950 — Article 21Delhi Common Effluent Treatment Plants Act, 2000 — Section 11, 16, 17, 18, 19Delhi Common Effluent Treatments Plants Rules, 2001 — Rule 10
High Courts16 Jan 2009
Radhika Narang and Others Vs Karun Raj Narang and Another
Delhi High Court · (2009) 159 DLT 158 : (2009) 3 ILR Delhi 542 : (2009) 2 RCR(Civil) 317
High Courts16 Jan 2009Dismissed
Jitender Singh Tyagi Vs Director of Education and Others D.A.V. College Managing Committee and Another Vs Jitender Singh Tyagi and Another
Delhi High Court · (2009) 157 DLT 589 : (2009) 2 ILR Delhi 583 : (2010) 1 SLJ 500
High Courts16 Jan 2009Dismissed
The Commissioner of Income Tax (Central) -II Vs Capital Power Systems Limited
Delhi High Court · (2009) 222 CTR 47 : (2011) 334 ITR 349
High Courts16 Jan 2009Dismissed
Smt. Pushpa Saroha Vs Shri Mohinder Kumar and Others
Delhi High Court · (2009) 157 DLT 425 : (2010) 8 RCR(Civil) 1081
High Courts16 Jan 2009Dismissed
The Commissioner of Income Tax (Central) - II Vs Pawan Kumar Garg
Delhi High Court · (2009) 222 CTR 36 : (2011) 334 ITR 240 : (2009) 178 TAXMAN 491
High Courts16 Jan 2009Allowed
Anil Nanda and Another Vs Escorts Ltd. and Others
Delhi High Court · (2009) 3 AD 652 : (2009) 156 DLT 697 : (2010) 8 RCR(Civil) 1099
High Courts16 Jan 2009Allowed
Radhika Narang and Others Vs Kuldeep Narang and Another
Delhi High Court · (2009) 156 DLT 637 : (2010) 8 RCR(Civil) 1089
High Courts16 Jan 2009Dismissed
Citibank, N.A. Vs Union of India (UOI) and Another
Delhi High Court · (2009) 01 DEL CK 0085
High Courts16 Jan 2009
Mange Lal Vs State (NCT of Delhi)
Delhi High Court · (2009) 156 DLT 578 : (2009) 5 ILR Delhi 28 : (2010) 6 RCR(Criminal) 100
High Courts16 Jan 2009Dismissed
India Capacitors Ltd. Employees Union and Krishna Cell Links Pvt. Ltd. Vs Official Liquidator and Others Omkam Finvest Pvt. Ltd. Vs India Capacitors Ltd. and Another
Delhi High Court · (2009) 148 CompCas 768 : (2009) 1 CompLJ 564 : (2009) 91 SCL 20