High Courts19 Jan 2009Dismissed
Ravinder Singh Proprietor Rohit Road Lines Vs Indian Oil Corporation Limited Delhi and Haryana State Office OPS Department
Delhi High Court · (2009) 156 DLT 597 : (2010) 8 RCR(Civil) 1204
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 231 of 238
High Courts19 Jan 2009Dismissed
Siemens Aktiengesellschaft (Siemens AG) Freyeslebenstr Vs Delhi Transco Limited and State Bank of India
Delhi High Court · (2010) 7 RCR(Civil) 438
High Courts19 Jan 2009
Ashish Chaudhary Vs State Dalip Chaudhary and Another Vs State Govt. of NCT of Delhi
Delhi High Court · (2009) 01 DEL CK 0092
High Courts19 Jan 2009Dismissed
Sh. Atul Gupta (Huf) Vs Trident Projects Limited and Others
Delhi High Court · (2010) 153 CompCas 474 : (2009) 158 DLT 1 : (2010) 102 SCL 219
High Courts19 Jan 2009
Vipul Gupta (HUF) Vs Trident Projects Limited and Others
Delhi High Court · (2009) 157 DLT 1 : (2010) 8 RCR(Civil) 1237
High Courts19 Jan 2009Allowed
Pramod Kumar Aggarwal and Another Vs P.S. Dhingra and Others
Delhi High Court · (2009) 157 DLT 260 : (2009) 39 PTC 566 : (2010) 8 RCR(Civil) 1285
High Courts19 Jan 2009
Sanjay Kumar @ Pradeep Kumar Vs State of Delhi
Delhi High Court · (2009) 01 DEL CK 0087
High Courts19 Jan 2009Dismissed
Ravindra Pal Singh Vs Surendra Pal Singh
Delhi High Court · (2009) 157 DLT 432 : (2010) 8 RCR(Civil) 1311
High Courts19 Jan 2009Dismissed
Brawn Laboratories Limited Vs Govt. of NCT of Delhi The Director of Health Services
Delhi High Court · (2009) 01 DEL CK 0045
High Courts16 Jan 2009Allowed
Harish Joshi Vs D.R.I.
Delhi High Court · (2009) 5 ILR Delhi 58
Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 439Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 24, 27A, 37, 37(1)
High Courts16 Jan 2009
Rajender Singh Vs State
Delhi High Court · (2009) 01 DEL CK 0306
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 323, 342, 365, 366, 376
High Courts16 Jan 2009Dismissed
Tota Ram Vs State (NCT of Delhi)
Delhi High Court · (2009) 01 DEL CK 0305
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts16 Jan 2009Dismissed
State Vs Ashu Bansal and Another
Delhi High Court · (2009) 01 DEL CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)Evidence Act, 1872 — Section 45, 47, 67, 73Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts16 Jan 2009Allowed
The Sr. Superintendent of Post Offices Agra Division and Union of India and I.T. Department of Posts Vs Shri R.K. Jain and The Central Administrative Tribunal
Delhi High Court · (2009) 7 ILR Delhi 6
High Courts16 Jan 2009Dismissed
Dr. Zile Ram and Another Vs The State
Delhi High Court · (2009) 01 DEL CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 239Penal Code, 1860 (IPC) — Section 34, 406, 451, 498A, 506
High Courts16 Jan 2009Dismissed
Smt. Angoori Devi Vs The State
Delhi High Court · (2009) 01 DEL CK 0259
Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts16 Jan 2009Dismissed
Ramesh Kumar Vs Regional Manager P.N.B.
Delhi High Court · (2009) 01 DEL CK 0256
High Courts16 Jan 2009Dismissed
S.R. Gupta Vs Director Bureau of Indian Stan and Others
Delhi High Court · (2009) 01 DEL CK 0252
High Courts16 Jan 2009Dismissed
D.T.C. Vs Ishwar Singh and Others
Delhi High Court · (2009) 01 DEL CK 0251
Industrial Disputes Act, 1947 — Section 17B