High Courts21 Jan 2009Allowed
Oriental Bank of Commerce Vs Ginni Plastic Industries and Others
Delhi High Court · (2009) 157 DLT 46 : (2010) 8 RCR(Civil) 1263
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 229 of 238
High Courts21 Jan 2009Dismissed
Suncity Projects Pvt. Ltd. Vs Government of N.C.T. of Delhi and Rites Ltd.
Delhi High Court · (2010) 8 RCR(Civil) 1863
High Courts21 Jan 2009Dismissed
Virendra Kapoor Proprietor Fantasy Lights Vs Airports Authority of India, The Airport Director Chennai Airport, The Airport Director Ahmedabad Airport and The Airport Director Vadodra Airport
Delhi High Court · (2009) 158 DLT 530
High Courts21 Jan 2009Dismissed
Shri Ved Prakash Ahuja Vs Major Suraj Prakash Chhatwal
Delhi High Court · (2009) 158 DLT 49
High Courts20 Jan 2009
Sunil Dutt and Another Vs Bhag Singh
Delhi High Court · (2010) 2 CivCC 539 : (2009) 154 PLR 1 : (2010) 8 RCR(Civil) 1260
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 24
High Courts20 Jan 2009Allowed
In Re: Sunrise Infotainment Private Limited; In Re: PVR Limited
Delhi High Court · (2009) 01 DEL CK 0287
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts20 Jan 2009
India Hosiery Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2009) 4 ILR Delhi 39
High Courts20 Jan 2009
Sonia and Co. (Pvt.) Ltd. Vs Saboo Cylinders Pvt. Ltd. and Another
Delhi High Court · (2009) 157 DLT 541
Transfer of Property Act, 1882 — Section 106, 108
High Courts20 Jan 2009
Delhi Development Authority Vs Prem Chand Sharma and Co.
Delhi High Court · (2009) 01 DEL CK 0262
High Courts20 Jan 2009Dismissed
S.S. Agarwal Vs Union of India (UOI) and Another
Delhi High Court · (2009) 01 DEL CK 0261
Constitution of India, 1950 — Article 14, 16
High Courts20 Jan 2009
Commissioner of Income Tax Vs Fortis Health Care Ltd.
Delhi High Court · (2009) 181 TAXMAN 257
Income Tax Act, 1961 — Section 260A
High Courts20 Jan 2009Dismissed
Master Shashank Mohan Vs The Council of IITS and Another
Delhi High Court · (2009) 01 DEL CK 0255
Constitution of India, 1950 — Article 226
High Courts20 Jan 2009Allowed
Jahur Vs Agriculture Marketing Produce Committee, Shahdara (An Undertaking of Govt. of NCT of Delhi)
Delhi High Court · (2009) 5 ILR Delhi 485 Supp
Delhi Agricultural Produce Marketing (Regulation) Act, 1998 — Section 80
High Courts20 Jan 2009Dismissed
Dinesh Singh Vs Air India and Others
Delhi High Court · (2009) 01 DEL CK 0203
Industrial Disputes Act, 1947 — Section 33(2)
High Courts20 Jan 2009Dismissed
Karan Mandal Vs State
Delhi High Court · (2009) 01 DEL CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 397
High Courts20 Jan 2009
Devendra Garg Vs Yogender Kumar Garg and Another
Delhi High Court · (2009) 01 DEL CK 0181
High Courts20 Jan 2009Dismissed
State Vs Ved Prakash Gupta and Others
Delhi High Court · (2010) 6 RCR(Criminal) 188
Penal Code, 1860 (IPC) — Section 304B, 34, 406, 498A
High Courts20 Jan 2009Allowed
Pritam Singh Vs State
Delhi High Court · (2009) 01 DEL CK 0178
Penal Code, 1860 (IPC) — Section 300, 302, 323
High Courts20 Jan 2009Dismissed
Bheema Vs State
Delhi High Court · (2009) 01 DEL CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 308, 325