COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 227 of 238

High Courts23 Jan 2009

Bachpan Bachao Andolan Vs Union of India (UOI) and Others

Delhi High Court · (2009) 01 DEL CK 0237

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23, 26Penal Code, 1860 (IPC) — Section 366A, 367, 370, 371, 372

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High Courts23 Jan 2009Dismissed

Vijay Cables Industries and Another Vs The National Small Scale Industries Corporation Ltd.

Delhi High Court · (2009) 01 DEL CK 0201

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(B), Order 43 Rule 2, 114, 151Limitation Act, 1963 — Section 5

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High Courts23 Jan 2009

Union of India (UOI) Vs Ms. Neelu

Delhi High Court · (2009) 7 ILR Delhi 26

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High Courts23 Jan 2009Dismissed

Satish Chand Rajesh Kumar Pvt. Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2009) 01 DEL CK 0182

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts23 Jan 2009

Gamma Investments Vs National Insurance Company Ltd.

Delhi High Court · (2010) 8 RCR(Civil) 1249

Insurance Act, 1938 — Section 2, 45

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High Courts23 Jan 2009Dismissed

CBI Vs Shri Arun Kuamr Goenka and Another

Delhi High Court · (2009) 01 DEL CK 0146

Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts23 Jan 2009

Thirani Chemicals Ltd. Vs Deputy Commissioner of Income Tax

Delhi High Court · (2009) 227 CTR 52 : (2009) 180 TAXMAN 474

Income Tax Act, 1961 — Section 80HH, 80I

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High Courts23 Jan 2009Dismissed

Elegant Finvest P. Ltd. Vs Bharat Gulati and Another

Delhi High Court · (2009) 01 DEL CK 0135

Criminal Procedure Code, 1973 (CrPC) — Section 256, 378, 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts23 Jan 2009Dismissed

Amar Sarkar Vs State

Delhi High Court · (2009) 01 DEL CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376

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High Courts23 Jan 2009

Satbir Singh and Another Vs State and Others

Delhi High Court · (2009) 164 DLT 123 : (2010) 5 RCR(Criminal) 925

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 161

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High Courts23 Jan 2009Dismissed

Sanjeev Mathur Vs State

Delhi High Court · (2010) 6 RCR(Criminal) 33

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High Courts23 Jan 2009Allowed

Jitendra Kumar Singh Vs State

Delhi High Court · (2009) 01 DEL CK 0119

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High Courts23 Jan 2009Allowed

Commissioner of Sales Tax Vs Behl Construction and Aravali Aluminium Pvt. Ltd.

Delhi High Court · (2009) 162 ECR 110 : (2009) 3 ILR Delhi 599 : (2009) 21 VST 261

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High Courts23 Jan 2009

Mahesh Bhatt Vs Union of India (UOI) and Another

Delhi High Court · (2009) 156 DLT 725 : (2010) 8 RCR(Civil) 1212

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High Courts23 Jan 2009

Commissioner of Income Tax Vs Triveni Engineering and Industries Limited

Delhi High Court · (2009) 181 TAXMAN 5

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High Courts23 Jan 2009

Reliance Big Entertainment Pvt. Ltd. Vs Percept Limited and Another

Delhi High Court · (2009) 39 PTC 555

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High Courts23 Jan 2009

Mrs. Pravin Bahl Vs Office of Secretary Labour and Others

Delhi High Court · (2009) 157 DLT 496 : (2009) 121 FLR 360 : (2009) 3 ILR Delhi 615 : (2009) 3 LLJ 21 : (2009) 8 SLR 605

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High Courts23 Jan 2009

Commissioner of Income Tax Vs Gujarat Guardian Limited

Delhi High Court · (2009) 222 CTR 526 : (2009) 177 TAXMAN 434

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High Courts23 Jan 2009

Sh. Puneet Chandna Vs Sanjay Kumar

Delhi High Court · (2009) 157 DLT 43 : (2010) 8 RCR(Civil) 1261

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High Courts23 Jan 2009Dismissed

Deepak Kumar Bali Vs HMT Limited

Delhi High Court · (2009) 121 FLR 742 : (2009) 3 LLJ 27 : (2009) 7 SLR 437

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