High Courts28 Jan 2009Disposed Off
Rajesh Kumar Aggarwal Vs State and Others
Delhi High Court · (2009) 01 DEL CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 437(3)Customs Act, 1962 — Section 132, 135
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 225 of 238
High Courts28 Jan 2009
Surya Prakash Tyagi Vs LT. Governor and Others
Delhi High Court · (2009) 01 DEL CK 0236
Delhi Land Reforms Act, 1954 — Section 81
High Courts28 Jan 2009Disposed Off
Guru Nanak KOD and Others Vs Asstt. Commissioner (South)
Delhi High Court · (2009) 7 ILR Delhi 43
High Courts28 Jan 2009
The New India Assurance Co. Ltd. Vs Munesh Devi and Others
Delhi High Court · (2009) 01 DEL CK 0209
Motor Vehicles Act, 1988 — Section 170
High Courts28 Jan 2009Allowed
Raj Kumar Vs The State (G.N.C.T. of Delhi)
Delhi High Court · (2009) 01 DEL CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 328, 34, 341, 343, 363
High Courts28 Jan 2009Allowed
Rajneesh Kler and Others Vs State
Delhi High Court · (2009) 5 ILR Delhi 125
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482, 91Penal Code, 1860 (IPC) — Section 120B, 201, 285, 304, 304A
High Courts28 Jan 2009Dismissed
Sh. Mohinder Singh and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2009) 01 DEL CK 0150
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 3Delhi Land Reforms Act, 1954 — Section 30
High Courts28 Jan 2009
Dr. Arun Aggarwal Vs World Association for Small and Medium Enterprises and Others
Delhi High Court · (2009) 01 DEL CK 0117
High Courts28 Jan 2009Dismissed
Gujarmal Modi Hospital and Research Centre for Medical Science Vs Utility Engineers India Ltd.
Delhi High Court · (2009) 01 DEL CK 0070
High Courts28 Jan 2009Dismissed
D.V. Rana and Others Vs Vice Chairman, Delhi Agriculture Marketing Board and Others
Delhi High Court · (2009) 01 DEL CK 0066
High Courts28 Jan 2009
Delhi Development Authority Vs Sunder Lal Khatri and Sons
Delhi High Court · (2009) 157 DLT 555 : (2009) 3 ILR Delhi 648 : (2010) 8 RCR(Civil) 1332
High Courts28 Jan 2009
Santosh Kapoor Vs Apex Computers P. Ltd. Apex Computers Pvt. Ltd. Vs Sh. Rajiv Kapoor
Delhi High Court · (2009) 3 ILR Delhi 628 : (2009) 154 PLR 13 : (2010) 8 RCR(Civil) 1516
High Courts28 Jan 2009Dismissed
Ashok Kumar Garg Vs Anil Kumar Gupta
Delhi High Court · (2009) 3 ILR Delhi 640
High Courts27 Jan 2009Dismissed
Magnum International Trading Co. Ltd. Vs Export Credit Gurarantee Corporation of India Ltd.
Delhi High Court · (2009) 01 DEL CK 0277
High Courts27 Jan 2009Dismissed
Mathan Singh Vs State
Delhi High Court · (2009) 7 ILR Delhi 30
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts27 Jan 2009Dismissed
Your Kids ''R'' Our Kids Vs Maharaj Kumar Kaustuvmani Pratap Sahi
Delhi High Court · (2010) 8 RCR(Civil) 1308
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts27 Jan 2009Disposed Off
Kavita and Asha and Others Vs SCERT and Another
Delhi High Court · (2009) 01 DEL CK 0246
High Courts27 Jan 2009Dismissed
Rai Sandeep Vs State
Delhi High Court · (2009) 01 DEL CK 0234
Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts27 Jan 2009Disposed Off
Vinod Seth Vs Devinder Bajaj and Another
Delhi High Court · (2009) 01 DEL CK 0232
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1, Order 39 Rule 2(2), Order 7 Rule 11, 9Transfer of Property Act, 1882 — Section 52