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COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 223 of 238

High Courts02 Feb 2009Allowed

K.K. Agarwal and Another Vs Enforcement Directorate

Delhi High Court · (2009) 02 DEL CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Management Act, 1999 — Section 49(3), 49(4)Foreign Exchange Regulation Act, 1973 — Section 18(2), 18(3), 49, 49(3), 49(4)
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High Courts02 Feb 2009Dismissed

Om Prakash Bajaj Vs Som Dutt Bajaj and Another

Delhi High Court · (2009) 02 DEL CK 0081

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(2), 357(3), 357(5)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
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High Courts02 Feb 2009Dismissed

Yash Mehra Vs Arundhati Mehra

Delhi High Court · (2009) 02 DEL CK 0077

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(5), 151Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(B)(1), 13(B)(2), 13B, 24, 25
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High Courts30 Jan 2009Dismissed

State Vs Avadh Kishore

Delhi High Court · (2009) 01 DEL CK 0247

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)Penal Code, 1860 (IPC) — Section 279, 304A, 337
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High Courts30 Jan 2009Dismissed

Anju Bala Jain Vs Girish Kumar Jain

Delhi High Court · (2009) 3 ILR Delhi 668

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Hindu Marriage Act, 1955 — Section 24Special Marriage Act, 1954 — Section 27(1)(d), 36, 38
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High Courts30 Jan 2009

Sunil Kumar Vs State of Delhi

Delhi High Court · (2009) 01 DEL CK 0224

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 428Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 307, 363, 366, 376, 376(2)
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High Courts30 Jan 2009Dismissed

Kishan @ Babli Vs State

Delhi High Court · (2009) 01 DEL CK 0161

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 324
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