High Courts04 Feb 2009
Girdhari Singh Vs State
Delhi High Court · (2009) 02 DEL CK 0299
Penal Code, 1860 (IPC) — Section 302, 34, 364
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 221 of 238
High Courts04 Feb 2009Dismissed
Gyaninder and Others Vs Shri Surender Singh, S.O. and Others
Delhi High Court · (2009) 02 DEL CK 0280
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 11, 12, 2Land Acquisition Act, 1894 — Section 48
High Courts04 Feb 2009Dismissed
Government of NCT of Delhi and Others Vs Jagbir Singh
Delhi High Court · (2009) 02 DEL CK 0255
Penal Code, 1860 (IPC) — Section 308, 323, 340, 341
High Courts04 Feb 2009
Raju Sharma Vs Sayona Printers
Delhi High Court · (2009) 02 DEL CK 0219
Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 2009
Shri Mir Singh Vs Union of India (UOI)
Delhi High Court · (2010) 8 RCR(Civil) 1385
Civil Procedure Code, 1908 (CPC) — Section 151, 153Land Acquisition Act, 1894 — Section 17, 18, 19, 28, 4
High Courts04 Feb 2009Allowed
Mohd. Rashid Vs State
Delhi High Court · (2009) 02 DEL CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts04 Feb 2009Dismissed
Maksood Ali Vs State
Delhi High Court · (2009) 02 DEL CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts04 Feb 2009Dismissed
Varindera Constructions Ltd. Vs Union of India (UOI)
Delhi High Court · (2009) 02 DEL CK 0173
Arbitration Act, 1940 — Section 20Constitution of India, 1950 — Article 19, 226, 25
High Courts03 Feb 2009Dismissed
Sheela Devi Vs Municipal Corporation of Delhi
Delhi High Court · (2009) 02 DEL CK 0277
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts03 Feb 2009Disposed Off
Mideast Shipping Co. India Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0252
Foreign Trade (Development and Regulation) Act, 1992 — Section 19
High Courts03 Feb 2009
Faisal and Others Vs Medical Council of India and Another
Delhi High Court · (2009) 02 DEL CK 0221
High Courts03 Feb 2009Dismissed
Subhash Vs State of NCT of Delhi
Delhi High Court · (2009) 02 DEL CK 0203
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts03 Feb 2009Dismissed
Satbir Singh @ Gattu Vs The State (G.N.C.T. of Delhi)
Delhi High Court · (2009) 02 DEL CK 0190
High Courts03 Feb 2009
Sh. Ravinder Prakash Punj Vs The Hongkong and Shanghai Banking Corpn. Ltd.
Delhi High Court · (2009) 02 DEL CK 0135
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
High Courts03 Feb 2009
Dayanand Dec. thr. Lr''s Vs Union of India (UOI)
Delhi High Court · (2009) 157 DLT 210 : (2010) 8 RCR(Civil) 1658
High Courts03 Feb 2009Dismissed
Smt. Savitri Goenka Vs Kanti Bhai Damani and Others
Delhi High Court · (2010) 8 RCR(Civil) 1530
High Courts03 Feb 2009Dismissed
Smt. Shobha David Vs Sh. Om Prakash Gulati and Another
Delhi High Court · (2009) 157 DLT 611
High Courts03 Feb 2009Dismissed
Babu Ram Sagar Vs The Presiding Officer, Labour Court No. VII and Another
Delhi High Court · (2009) 164 DLT 691 : (2009) 122 FLR 79 : (2009) 3 LLJ 128 : (2009) 7 SLR 472