High Courts06 Feb 2009Dismissed
Shri R. Sen Gupta Vs May and Baker India Ltd. and Another
Delhi High Court · (2009) 02 DEL CK 0291
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 219 of 238
High Courts06 Feb 2009Dismissed
Rekha Vs The State NCT of Delhi Saleem @ Nawab Vs State
Delhi High Court · (2009) 158 DLT 60 : (2010) 6 RCR(Criminal) 1380
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 41, 42, 43, 44
High Courts06 Feb 2009Dismissed
Charlie Creations Pvt. Ltd. Vs Chahat Creations Pvt. Ltd.
Delhi High Court · (2009) 5 ILR Delhi 163
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1Sales of Goods Act, 1930 — Section 4, 41, 42
High Courts06 Feb 2009
Rana Partap Vs State
Delhi High Court · (2009) 02 DEL CK 0242
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts06 Feb 2009Dismissed
Registrar University of Delhi Vs State
Delhi High Court · (2009) 7 ILR Delhi 59
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Succession Act, 1925 — Section 237, 276
High Courts06 Feb 2009Dismissed
U.P. State Road Transport Corporation and Others Vs Sh. Rajesh Kumar and Others
Delhi High Court · (2009) 02 DEL CK 0236
High Courts06 Feb 2009Dismissed
Wrap Knits Pvt. Ltd. and Another Vs Ms. Anju Sharma @ Anu Sharma and Another
Delhi High Court · (2010) 7 RCR(Civil) 2433
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23, 27
High Courts06 Feb 2009Dismissed
Mahendra Trivedi Vs Jai Prakash Verma
Delhi High Court · (2009) 3 ILR Delhi 676
Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 14(6), 25B
High Courts06 Feb 2009Dismissed
Rakesh Kumar and Another Vs Pratap Singh and Another
Delhi High Court · (2009) 02 DEL CK 0209
Motor Vehicles Act, 1988 — Section 163A
High Courts06 Feb 2009Dismissed
University of Delhi Vs Sh. Tilak Ram
Delhi High Court · (2009) 02 DEL CK 0174
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 25FFF
High Courts06 Feb 2009
Bansal Paper Mart and Another Vs State and Another
Delhi High Court · (2009) 02 DEL CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 251Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Feb 2009Dismissed
Darpan Kwatra Vs Ramesh Chanana
Delhi High Court · (2009) 157 DLT 640
High Courts06 Feb 2009Dismissed
Dalbir Singh Vs B.S.E.S. Rajdhani Power Limited
Delhi High Court · (2009) ELR 303 : (2009) 5 ILR Delhi 149
High Courts06 Feb 2009Dismissed
O.P. Aggarwal Vs State and Others
Delhi High Court · (2009) 02 DEL CK 0097
High Courts06 Feb 2009Dismissed
Ravinder Garg Vs The Govt. of NCT of Delhi
Delhi High Court · (2010) 6 RCR(Criminal) 3062
High Courts06 Feb 2009Dismissed
Shri Rajeev Mehra Vs Shri Sudhir Kumar Sachdev
Delhi High Court · (2009) 109 DRJ 84 : (2010) 8 RCR(Civil) 1301
High Courts06 Feb 2009
S.S. Gokul Krishnan and Others Vs State
Delhi High Court · (2009) CriLJ 1386 : (2009) 2 RCR(Criminal) 412
High Courts06 Feb 2009Allowed
Geetika Batra Vs O.P. Batra and Another
Delhi High Court · (2009) 3 ALT(Cri) 25 : (2009) CriLJ 2687 : (2010) 6 RCR(Criminal) 25
High Courts06 Feb 2009
St. Ives Laboratories Inc. Vs Arif Perfumers and Another
Delhi High Court · (2009) 5 ILR Delhi 157 : (2009) 40 PTC 104 : (2010) 8 RCR(Civil) 1325
Civil Procedure Code, 1908 (CPC) — Section 16, 17, 18, 19, 20
High Courts06 Feb 2009Allowed
Parminder Jeet Singh and Another Vs Kuljit Singh
Delhi High Court · (2009) 157 DLT 335 : (2010) 6 RCR(Criminal) 157