High Courts02 Feb 2009
Smt. Poonam Vs Government, NCT of Delhi and Another
Delhi High Court · (2009) 02 DEL CK 0304
Constitution of India, 1950 — Article 10, 14, 14(4), 15, 15(4)
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 222 of 238
High Courts02 Feb 2009
Pardeep Kumar Vs The State (Delhi Administration)
Delhi High Court · (2009) 02 DEL CK 0298
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 304, 324, 326, 34
High Courts02 Feb 2009
Sabar Bhatti Vs State
Delhi High Court · (2010) 6 RCR(Criminal) 1629
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts02 Feb 2009Allowed
BSES Rajdhani Power Ltd. Vs State NCT Delhi and Another
Delhi High Court · (2009) 5 RCR(Criminal) 374
Criminal Procedure Code, 1973 (CrPC) — Section 247, 250, 256, 256(1), 344Electricity Act, 2003 — Section 135, 151Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Feb 2009Allowed
Aslam Vs State
Delhi High Court · (2009) 02 DEL CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Feb 2009Disposed Off
Rita Sikka Vs Union of India (UOI) and Others
Delhi High Court · (2009) 02 DEL CK 0251
Citizenship Act, 1955 — Section 10(4), 7A, 7B(1)
High Courts02 Feb 2009Dismissed
Vishwambhar Nath Misra Vs Union of India (UOI) and Another
Delhi High Court · (2009) 02 DEL CK 0250
Constitution of India, 1950 — Article 226
High Courts02 Feb 2009Dismissed
Smt. Kanta Devi Vs Govt. of NCT Delhi and Others
Delhi High Court · (2009) 02 DEL CK 0249
High Courts02 Feb 2009Disposed Off
Kamal Singh Vs The State (CBI)
Delhi High Court · (2009) 02 DEL CK 0240
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts02 Feb 2009Dismissed
D.D.A. and Others Vs P.C. Sharma and Co. and Another
Delhi High Court · (2009) 02 DEL CK 0234
High Courts02 Feb 2009Dismissed
Lalit Kumar Vs UOI and Others
Delhi High Court · (2009) 7 ILR Delhi 55
High Courts02 Feb 2009Dismissed
Satbir Singh Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2009) 02 DEL CK 0197
High Courts02 Feb 2009Allowed
K.R. Construction Co. Vs Gail India Ltd. and Another
Delhi High Court · (2009) 02 DEL CK 0196
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts02 Feb 2009
Jamaunapar Fruit and Veg. Comsis Vs Govt. of N.C.T of Delhi and Others
Delhi High Court · (2009) 02 DEL CK 0195
Delhi Agricultural Produce Marketing (Regulation) Act, 1998 — Section 71Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 — Rule 24
High Courts02 Feb 2009
J.K. Lakshmi Cement Ltd. Vs Amit Plastic (P) Ltd. and Others
Delhi High Court · (2009) 160 DLT 340 : (2010) 8 RCR(Civil) 1687
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 6Companies Act, 1956 — Section 433, 434Constitution of India, 1950 — Article 226
High Courts02 Feb 2009Allowed
Mahaveer Khariwal Vs Indian Bank and Another
Delhi High Court · (2009) 02 DEL CK 0141
Bank Employees Pension Regulations, 1995 — Regulation 29, 29(1), 29(2)
High Courts02 Feb 2009Dismissed
Ramesh Kumar Vs State (Govt. of NCT Delhi)
Delhi High Court · (2009) 02 DEL CK 0131
High Courts02 Feb 2009Dismissed
New India Assurance Co. Ltd. Vs Smt. Om Vati and Others
Delhi High Court · (2010) ACJ 2281
High Courts02 Feb 2009
The Gillette Company and Another Vs Mr. Bhisham and Another
Delhi High Court · (2009) 02 DEL CK 0115
High Courts02 Feb 2009Dismissed
Gajraj Singh Tomar Vs State and Others
Delhi High Court · (2010) 6 RCR(Criminal) 2926