High Courts30 Jan 2009
Indian Insititute of Architect Vs Union of India (UOI)
Delhi High Court · (2009) 01 DEL CK 0136
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 224 of 238
High Courts30 Jan 2009Allowed
Shri Om Prakash Sharma Vs Shri Kishan (Deceased) thr. Lrs.
Delhi High Court · (2009) 5 ILR Delhi 134 : (2010) 8 RCR(Civil) 1246
High Courts30 Jan 2009
Commissioner of Income Tax Vs Samtel Color Limited
Delhi High Court · (2010) 326 ITR 425 : (2009) 180 TAXMAN 82
High Courts30 Jan 2009Dismissed
Shiban Krishan Kaul Vs Indian Bank and Others
Delhi High Court · (2009) 157 DLT 607 : (2009) 7 ILR Delhi 49
High Courts30 Jan 2009
Director of Income Tax Vs Sheraton International Inc.
Delhi High Court · (2009) 221 CTR 752 : (2009) 313 ITR 267 : (2009) 178 TAXMAN 84
High Courts30 Jan 2009Dismissed
Purchasing Management International and Another Vs Rajat Pandhi and Another
Delhi High Court · (2009) 157 DLT 267 : (2010) 8 RCR(Civil) 1290
High Courts30 Jan 2009Dismissed
Commissioner of Income Tax Vs Gangour Investment Ltd.
Delhi High Court · (2011) 335 ITR 359 : (2009) 179 TAXMAN 1
High Courts30 Jan 2009Allowed
National Small Industries Corpn. Ltd. Vs Gaajra International
Delhi High Court · (2009) 01 DEL CK 0002
High Courts29 Jan 2009Dismissed
Delhi Development Authority Vs Sudesh Kumar and Another
Delhi High Court · (2009) 121 FLR 366 : (2009) 2 LLJ 641 : (2009) 2 SLJ 266
Industrial Disputes Act, 1947 — Section 15, 18, 18(3), 2
High Courts29 Jan 2009Allowed
Rajender Kumar and Another and Kamal Preet and Another Vs State Council of Education Research and Training and Others
Delhi High Court · (2009) 01 DEL CK 0283
Constitution of India, 1950 — Article 12, 226National Council for Teacher Education Act, 1993 — Section 12, 14(1), 14(3), 15(1), 16National Council for Teachers Education Regulations, 2001 — Regulation 3
High Courts29 Jan 2009Allowed
Misra Charitable Trust Vs Manpower Pvt. Ltd.
Delhi High Court · (2009) 01 DEL CK 0281
Arbitration and Conciliation Act, 1996 — Section 11(3), 11(4), 11(6), 11(7), 11(8)
High Courts29 Jan 2009Dismissed
Athar Pervaiz Vs N.T.P.C. Ltd. and Another
Delhi High Court · (2010) 1 SLJ 498(1)
High Courts29 Jan 2009Allowed
Aggarwal Industrial Corpn. and Others Vs State Bank of India
Delhi High Court · (2009) 01 DEL CK 0226
High Courts29 Jan 2009Dismissed
Shyam Lal Vs Presiding Officer, CGIT and Others
Delhi High Court · (2009) 01 DEL CK 0195
High Courts29 Jan 2009Allowed
GG Promoters and Developers Pvt. Ltd. Vs Manpower Pvt. Ltd.
Delhi High Court · (2009) 01 DEL CK 0168
Arbitration and Conciliation Act, 1996 — Section 11(3), 11(4), 11(6), 11(7), 11(8)
High Courts29 Jan 2009Dismissed
Parmit @ Pehlwan Vs State
Delhi High Court · (2009) 01 DEL CK 0153
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts29 Jan 2009Dismissed
Nagarjuna Construction Company Ltd. Vs Delhi Jal Board and Others
Delhi High Court · (2009) 157 DLT 568 : (2010) 8 RCR(Civil) 1341
High Courts29 Jan 2009Allowed
Union of India (UOI) Vs Bhardwaj Enterprises
Delhi High Court · (2009) 158 DLT 444 : (2010) 8 RCR(Civil) 1314
High Courts29 Jan 2009
Commissioner of Income Tax Vs Indo Rama Synthetic Ltd.
Delhi High Court · (2009) 180 TAXMAN 35
High Courts28 Jan 2009Allowed
Rakesh Vs State of Delhi
Delhi High Court · (2009) 01 DEL CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 120B, 363, 364A