High Courts29 Jul 2009Allowed
Urmilavaid and Another Vs Prakash and Others
Delhi High Court · (2009) 07 DEL CK 0380
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 108 of 238
High Courts29 Jul 2009Allowed
Manju and Others Vs Ramesh Chand and Others
Delhi High Court · (2009) 07 DEL CK 0379
High Courts29 Jul 2009Disposed Off
R.C. Sabharwal Vs Commissioner of Income Tax
Delhi High Court · (2009) 07 DEL CK 0352
Income Tax Act, 1961 — Section 254, 260A
High Courts29 Jul 2009Dismissed
Harishankar Sharma Vs State Bank of India
Delhi High Court · (2009) 07 DEL CK 0279
High Courts29 Jul 2009Allowed
Smt. Radha Singh and Another Vs The NCT of Delhi
Delhi High Court · (2009) 07 DEL CK 0258
Succession Act, 1925 — Section 278
High Courts29 Jul 2009Allowed
Nirmal Katyal and Others Vs Amarjeet Singh and Another
Delhi High Court · (2009) 07 DEL CK 0233
Motor Vehicles Act, 1988 — Section 163A, 164, 165, 166, 168
High Courts29 Jul 2009Dismissed
National Insurance Co. Ltd. Vs Nivedita Sharma and Others
Delhi High Court · (2009) 07 DEL CK 0232
High Courts29 Jul 2009
Daelim Industrial Co. Ltd. Vs Numaligarh Refinery Ltd.
Delhi High Court · (2009) 07 DEL CK 0192
High Courts29 Jul 2009Dismissed
Chiranji Lal Vs State
Delhi High Court · (2009) 07 DEL CK 0168
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 363, 364A, 376
High Courts29 Jul 2009Dismissed
Mr. Rajeshwar Kumar Vs Shri Nem Singh and Another
Delhi High Court · (2009) 07 DEL CK 0161
Constitution of India, 1950 — Article 226
High Courts29 Jul 2009Dismissed
Raj Kishore Vs The State
Delhi High Court · (2009) 07 DEL CK 0158
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 482, 82, 83
High Courts29 Jul 2009Dismissed
Dr. Pawan Khurana Vs Union of India and Another
Delhi High Court · (2009) 07 DEL CK 0145
High Courts29 Jul 2009Allowed
Shri Dhan Prakash Gupta and Others Vs Shri Kedar Nath Gupta and Others
Delhi High Court · (2009) 07 DEL CK 0136
Arbitration Act, 1940 — Section 7, 7(2)Arbitration and Conciliation Act, 1996 — Section 8
High Courts29 Jul 2009Dismissed
Gautam Associates Vs Food Corporation of India
Delhi High Court · (2009) 111 DRJ 274 : (2009) 7 ILR Delhi 382 : (2010) 7 RCR(Civil) 2510
Arbitration and Conciliation Act, 1996 — Section 2, 34, 34(3), 9Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 4 Rule 1(1), Order 4 Rule 1(2), Order 4 Rule 1(3), Order 4 Rule 2Delhi High Court Rules and Orders — Rule 5, 5(1), 5(2), 5(3)
High Courts29 Jul 2009
Ashok Adhikary Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0068
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 29, 38
High Courts29 Jul 2009Dismissed
Dr. A.K. Bhardwaj Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0039
High Courts28 Jul 2009Dismissed
Dr. Alexander Educational Foundation Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0511
Consumer Protection Act, 1986 — Section 10(1), 13(3), 13(4), 13(5), 14(1)
High Courts28 Jul 2009Dismissed
Sunil and Others Vs State
Delhi High Court · (2009) 07 DEL CK 0485
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 302
High Courts28 Jul 2009Dismissed
Deutsche Ranco GMBH Vs Mohan Murti
Delhi High Court · (2009) ILR Delhi 646 Supp
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 105(1), Order 21 Rule 105(2), Order 21 Rule 105(3), Order 21 Rule 106Limitation Act, 1963 — Section 5
High Courts28 Jul 2009Dismissed
G.C. Day Vs The Management of Eureka Forbes Ltd. and Another
Delhi High Court · (2010) 1 LLJ 128
Constitution of India, 1950 — Article 226